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S.R. Venugopalan vs Kerala Transport Development ...
2021 Latest Caselaw 21223 Ker

Citation : 2021 Latest Caselaw 21223 Ker
Judgement Date : 20 October, 2021

Kerala High Court
S.R. Venugopalan vs Kerala Transport Development ... on 20 October, 2021
WP(C) No.20806/2020                             1/1

                        IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                        PRESENT
                      THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
            Wednesday, the 20th day of October 2021 / 28th Aswina, 1943
                    IA.NO.3/2021 IN WP(C) NO. 20806 OF 2020(A)
   PETITIONER/RESPONDENTS 1:

          KERALA TRANSPORT DEVELOPMENT FINANCE CORPORATION 6TH FLOOR, TRANS
          TOWERS, VAZHUTHACAUD, THIRUVANANTHAPURAM-695014, REPRESENTED BY ITS
          MANAGING DIRECTOR.

   RESPONDENTS/PETITIONERS:

      1. S.R. VENUGOPALAN, AGED 75 YEARS, PROPRIETOR, NATIONAL ELECTRIC
         COMPANY, S/O. LATE S.A.RANGANATHA PRABHU, RESIDING AT 66/102,
         MULLASSERY CANAL ROAD, ERNAKULAM-682011.
      2. STATE OF KERALA, REPRESENTED BY ITS PRINCIPAL SECRETARY, DEPARTMENT
         OF TRANSPORT, 1ST FLOOR, SECRETARITE, THIRUVANANTHAPURAM - 695 001

        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to extend the time
   stupulated by this Hon'ble Court for complying the directions contained in
   the judgment dated 05-08-2021 in WP(C)No.20806/2020 for a period of two
   months from 12-10-2021.
        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this Court's order dated
   05-08-2021 and upon hearing the arguments of SRI.T.P SAJAN, Advocate for
   the petitioner/ 1st respondent in IA/WP(C) M/S.S.R.DAYANANDA PRABHU &
   ASWIN PRABHU S.D., Advocates for R1/petitioner in IA/WP(C) and of
   GOVERNMENT PLEADER for R2 in IA/WP(C), the court passed the following:
                                      ORDER

Heard. Allowed.

The time to comply with the order dated 5-08-2021 is extended for a further period of one month from 12-10-2021.

Sd/- P.V.KUNHIKRISHNAN JUDGE

20.10.2021 -/TRUE COPY/-

ASSISTANT REGISTRAR

20-10-2021 /True Copy/ Assistant Registrar

 
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