Smitha Krishnakumar vs Cmd, United India Insurance Co. ...
2021 Latest Caselaw 21217 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
    WEDNESDAY, THE 20TH DAY OF OCTOBER 2021 / 28TH ASWINA, 1943
                        WP(C) NO. 11210 OF 2011
PETITIONER:

          SMITHA KRISHNAKUMAR,
          AGED 46 YEARS,
          W/O.S.KRISHNAKUMAR,
          INSURANCE AGENT, UNITED INDIA INSURANCE CO.LTD.,
          RESIDING AT "SMRUTHI",
          PULLYATTU LANE, PERANDOOR,
          ELAMAKKARA P.O.,
          ERNAKULAM DISTRICT, PIN 682 026.

          BY ADVS.
          SRI.T.C.GOVINDA SWAMY
          SRI.G.SHYAM RAJ



RESPONDENTS:

    1     THE CHAIRMAN-CUM-MANAGING DIRECTOR,
          UNITED INDIA INSURANCE CO. LTD.,
          NO.24, WHITES ROAD, CHENNAI-600 014.

    2     THE DEPUTY GENERAL MANAGER
          UNITED INDIA INSURANCE CO.LTD.,
          REGIONAL OFFICE, KOCHI-682 011.

    3     THE REGIONAL MANAGER
          UNITED INDIA INSURANCE CO.LTD.,
          REGIONAL OFFICE, KOCHI-682 011.

    4     THE INSURANCE REGULATORY & DEVELOPMENT
          AUTHORITY, 3RD FLOOR, "PARISRAMA BHAVAN",
          BASHEER BAGH, HYDERABAD- 500 004, A.P.

          BY ADV SRI.P.K.MANOJKUMAR, SC




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.10.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.11210/2011
                          2




              P.V.KUNHIKRISHNAN, J
        -------------------------------
            W.P.(C)No.11210 of 2011
       --------------------------------
     Dated this the 20th day of October 2021

                      JUDGMENT

The learned counsel appearing for the

petitioner submitted that the writ petition has

become infructuous.

Therefore, this Writ petition is dismissed

as infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

DM