Mani.E.M vs Deputy Labour Commissioner
2021 Latest Caselaw 21212 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                PRESENT

        THE HONOURABLE MR. JUSTICE BECHU KURIAN THOMAS

WEDNESDAY, THE 20TH DAY OF OCTOBER 2021 / 28TH ASWINA, 1943

                     WP(C) NO. 18755 OF 2021

PETITIONER:


            MANI.E.M,
            AGED 67 YEARS, S/O.MANIKKUTTY,
            ELAVUNGAL HOUSE,
            CHALAKKUDI NORTH P.O.,
            THRISSUR-680307.
            BY ADV C.S.UMAR FAROOK


RESPONDENTS:

    1       DEPUTY LABOUR COMMISSIONER
            CHEMBOOKKAVU,
            THRISSUR-680020.
    2       THE DISTRICT COLLECTOR,
            CIVIL STATION, KALYAN NAGAR,
            AYYANTHOLE, TRISSUR-680003.
    3       ABY ANTONY,
            PROPRIETOR,
            ELUVANTHINGAL ALUMINIUM INDUSTRIES,
            KADUKUTTY, CHALAKKUDI,
            TRISSUR-680309.


            BY ADV.SABEENA P.ISMAIL, GOVT. PLEADER

     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   20.10.2021,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C) No.18755/21
                                     -:2:-




                     BECHU KURIAN THOMAS, J.
                      -----------------------------------------
                         W.P.(C) No.18755 of 2021
                      ----------------------------------------
                  Dated this the 20th day of October, 2021

                                JUDGMENT

The learned Government Pleader, upon instructions, submits

that the revenue recovery proceedings have been initiated against

the third respondent on 15.09.2021. The aforesaid submission is

recorded.

2. Learned counsel for the petitioner pointed out that in view of

the aforesaid submission, no further orders are required in this writ

petition.

Accordingly, the writ petition is closed.

Sd/-

BECHU KURIAN THOMAS JUDGE vps W.P.(C) No.18755/21

APPENDIX OF WP(C) 18755/2021

PETITIONER'S/S' EXHIBITS EXHIBIT P1 TRUE COPY OF ORDER PASSED BY THE 1ST RESPONDENT ON 29.01.2021.

EXHIBIT P2 TRUE COPY OF NOTICE DATED 03.04.2021.