Aneez Adam Koyappathady vs Anshad Nazim
2021 Latest Caselaw 21206 Ker

RFA No.110/2021                                    1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                            THE HONOURABLE MR. JUSTICE P.SOMARAJAN
                  Wednesday, the 20th day of October 2021 / 28th Aswina, 1943

                             IA.NO.1/2021 IN RFA NO. 110 OF 2021


                    OS 14/2017 OF   ADDITIONAL DISTRICT COURT V, ERNAKULAM.

   PETITIONER/APPELLANT/PLAINTIFF:

          ANEEZ ADAM KOYAPPATHODY, AGED 38 YEARS, S/O. P. MUNEER, KOYAPPATHODY
          VILLA, KRISHNAN NAIR ROAD, MALIKKADAVU, KOZHIKODE-673 001

   RESPONDENT/DEFENDANT:

          ANSHAD NAZIM, GROUND FLOOR, HOTEL AIR VIEW BUILDING, VIP ROAD, OPP.
          COCHIN INTERNATIONAL AIRPORT, NEDUMBASSERY, VAPPALASSERY P.O,
          ERNAKULAM-683 572


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   of the judgment dated 19/2/2021 of the Addl.District Court V Ernakulam in
   OS 14/2017.


        This Application again coming on for orders upon perusing the
   application and the affidavit filed in support thereof and this Court's
   order dated 14/09/2021 and upon hearing the arguments of SRI.NIRMAL.S,
   SMT.VEENA HARI, SMT.RIA ELIZABETH JOSEPH, SMT.IRENE ELZA SOJI, Advocates
   for the petitioner and of SRI.RENJITH RAJAPPAN ,SRI.VIZZY GEORGE KOKKAT
   Advocates for the respondent(CAVEATOR), the court passed the following:




                                              ORDER

Interim order will stand extended till 23/11/2021.

Sd/-

P.SOMARAJAN ,

JUDGE

20-10-2021 /True Copy/ Assistant Registrar