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State Of Kerala vs M/S Issac Company
2021 Latest Caselaw 21200 Ker

Citation : 2021 Latest Caselaw 21200 Ker
Judgement Date : 20 October, 2021

Kerala High Court
State Of Kerala vs M/S Issac Company on 20 October, 2021
RFA No.177/2021                                   1/1

                           IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                           PRESENT
                            THE HONOURABLE MR. JUSTICE P.SOMARAJAN
                  Wednesday, the 20th day of October 2021 / 28th Aswina, 1943

                             IA.NO.1/2021 IN RFA NO. 177 OF 2021




            OS 855/2011 OF I ADDITIONAL SUB COURT, THIRUVANANTHAPURAM
   PETITIONERS/APPELLANTS:

      1. STATE OF KERALA, REPRESENTED BY ITS SECRETARY, PUBLIC WORKS
         DEPARTMENT, SECRETARIAT, THIRUVANANTHAPURAM.
      2. THE CHIEF ENGINEER ,PUBLIC WORKS DEPARTMENT, ROADS & BRIDGES,
         THIRUVANANTHAPURAM.
      3. THE SUPERINTENDING ENGINEER, PUBLIC WORKS DEPARTMENT, ROADS &
         BRIDGES, SOUTH CIRCLE, THIRUVANANTHAPURAM

   RESPONDENT/RESPONDENT:

          M/S ISSAC COMPANY, REGISTERED PARTNERSHIP FIRM HAVING ITS
          REGISTRATION NO 2651/83, AND HAVING ITS OFFICE AT T.C.4/1784,
          KOWDIAR, THIRUVANANTHAPURAM, REP BY ITS MANAGING PARTNER, SUNNY
          LUKOSE, S/O LATE T.L.ISAAC, AGED ABOUT 64 YEARS, T.C.4/1872(2)
          KOWDIAR, THIRUVANANTHAPURAM.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to stay the operation
   all further proceedings in pursuance of decree and judgment dated
   15-10-2020 in O.S.No.855/2011 on the file of the Hon'ble I Additional Sub
   Judge,Thiruvananthapuram in the interest of justice,pending disposal of
   the appeal.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and upon hearing the arguments
   of GOVERNMENT PLEADER for the petitioners, the court passed the following:


                                             ORDER

There will be an interim order of stay as prayed for,till 23/11/2021.

Sd/-

P.SOMARAJAN , JUDGE

20-10-2021 /True Copy/ Assistant Registrar

 
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