Abdul Hakkim vs The Meenangadi Grama Panchayath
2021 Latest Caselaw 21193 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
    WEDNESDAY, THE 20TH DAY OF OCTOBER 2021 / 28TH ASWINA, 1943
                       WP(C) NO. 5401 OF 2012
PETITIONER:

          ABDUL HAKKIM
          S/O. HASSAN, AGED 56 YEARS,
          KALLANKODAN HOUSE, KARACHAL P. O,
          WAYANAD DISTRICT.

          BY ADV SRI. K.J. KURIACHAN


RESPONDENT:

          THE MEENANGADI GRAMA PANCHAYATH
          REPRESENTED BY ITS SECRETARY,
          MEENANGADI P. O.,
          WAYANAD DISTRICT,
          PIN - 673 591.

          SRI. JOHN JOSEPH VETTIKAD, SC, MEENANGADI GRAMA
          PANCHAYATH
          SRI. FAISAL - GP



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.10.2021, ALONG WITH WP(C).31740/2014, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
 WP(C).Nos.5401 Of 2012 & 31740 OF 2014

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               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
         THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
   WEDNESDAY, THE 20TH DAY OF OCTOBER 2021 / 28TH ASWINA, 1943
                       WP(C) NO. 31740 OF 2014
PETITIONER:

          ABDUL HAKKIM
          AGED 29 YEARS
          S/O. HASSAN, KALLANKKODAN HOUSE,
          KARACHAL P. O,
          PURAKKADY VILLAGE,
          SULTHAN BATHERY TALUK,
          WAYANAD DISTRICT.

          BY ADVS.
          SRI. K.J. KURIACHAN
          SRI. SUNIL JACOB
RESPONDENTS:

    1     THE STATE OF KERALA
          REPRESENTED BY THE SECRETARY,
          REENUE DEPARTMENT, SECRETARIAT,
          THIRUVANANTHAPURAM.
    2     THE DISTRICT COLLECTOR
          WAYANAD, SULTHAN BATHERY.
    3     THE TAHSILDAR
          REVENUE RECOVERY, AMBALAVAYAL.
    4     THE VILLAGE OFFICER
          PURAKKADY VILLAGE, PURAKKADY.
    5     THE MEENANGADI GRAMA PANCHAYATH
          MEENANGADI REPRESENTED BY ITS SECRETARY.
          SRI. JOHN JOSEPH VETTIKAD, SC, MEENANGADI GRAMA
          PANCHAYATH
          SRI. FAISAL - GP
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.10.2021, ALONG WITH WP(C).5401/2012, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
 WP(C).Nos.5401 Of 2012 & 31740 OF 2014

                                  3




                              JUDGMENT

The learned counsel for the petitioner seeks permission

to withdraw the writ petition with liberty to approach the

concerned Authorities.

The writ petition is dismissed as withdrawn with liberty

as above.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

SPR