T.K.Sasidharan vs State Of Kerala
2021 Latest Caselaw 21162 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
    WEDNESDAY, THE 20TH DAY OF OCTOBER 2021 / 28TH ASWINA, 1943
                       WP(C) NO. 33412 OF 2011
PETITIONER:

          T.K. SASIDHARAN
          S/O. KRISHNANKUTTY,
          AGED 49 YEARS,
          THEKKOOT HOUSE,
          KODANNUR P. O.,
          THRISSUR DISTRICT.

          BY ADV. SMT. DAISY A.PHILIPOSE

RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY THE SECRETARY TO GOVERNMENT,
          DEPARTMENT OF LOCAL SELF GOVERNMENT,
          SECRETARIAT,
          THIRUVANANTHAPURAM - 695 001.
    2     DISTRICT TOWN PLANNER
          THRISSUR - 680 001.
    3     THE DISTRICT GEOLOGIST
          THRISSUR - 680 001.
    4     PARALAM GRAMA PANCHAYATH
          REPRESENTED BY ITS SECRETARY,
          AMMADAM P. O.,
          THRISSUR - 680 001
    5     PARALAM GRAMA PANCHAYAT COMMITTEE
          REPRESENTED BY ITS PRESIDENT,
          AMMADAM P. O.,
          THRISSUR - 680 001.
    6     POORAM RESIDENCY HOTEL INDIA PVT.LTD.
          KODANNUR P. O.,
          REPRESENTED BY ITS MANAGING DIRECTOR - 680 574.

          BY ADVS.
          SRI. FAISAL - GP
          SRI. P.M. MANOJ
     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.10.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.33412 OF 2011

                                  2




                              JUDGMENT

The learned counsel for the petitioner submits that the

writ petition has become infructuous. Accordingly, the writ

petition is dismissed as infructuous.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

SPR WP(C).No.33412 OF 2011

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 A TRUE COPY OF THE APPLICATION FOR BUILDING PERMIT DATED 24.6.2008. EXHIBIT P2 A TRUE COPY OF THE BUILDING PERMIT DATED 9.7.2008.

EXHIBIT P3 A TRUE COPY OF THE LETTER DATED 30.10.2008 ISSUED BY THE 3RD RESPONDENT, TO THE TAHSILDAR, THRISSUR TALUK.

EXHIBIT P4 A TRUE COPY OF THE LETTER DATED 30.10.2008 ISSUED BY THE 3RD RESPONDENT TO SATHAYVARTHAN. EXHIBIT P5 A TRUE COPY OF THE REPRESENTATION DATED 30.6.2010 SUBMITTED BEFORE THE 5TH RESPONDENT COMMITTEE. EXHIBIT P6 A TRUE COPY OF THE REPORT SUBMITTED BY THE 4TH RESPONDENT DATED 18.10.2010. EXHIBIT P7 A TRUE COPY OF THE ORDER DATED 20.12.2010, ISSUED BY THE HONORABLE OMBUDSMAN FOR THE LOCAL SELF GOVERNMENT.

EXHIBIT P8 A TRUE COPY OF THE ORDER DATED 20.1.2011 ISSUED BY THE 4TH RESPONDENT.

EXHIBIT P9 A TRUE COPY OF THE APPLICATION FOR LICENSE DATED 21.1.2011. EXHIBIT P10 A TRUE COPY OF THE LETTER DATED 1.2.2011 ISSUED BY THE 1ST RESPONDENT. EXHIBIT P11 A TRUE COPY OF THE REPRESENTATION DATED 18.2.2011 SUBMITTED BEFORE THE 1ST RESPONDENT.

EXHIBIT P12 A TRUE COPY OF THE COMPLAINT DATED 18.3.2011 8 THE COURT OF THE ENQUIRY COMMISSIONER AND SPECIAL JUDGE, THRISSUR.

EXHIBIT P13 A TRUE COPY OF THE ORDER IN C.M.P.NO.504 OF 2011 DATED 17.8.2011 ON THE FILES OF THE COURT OF THE ENQUIRY COMMISSIONER AND SPECIAL JUDGE, THRISSUR.

WP(C).No.33412 OF 2011

EXHIBIT P14 A TRUE COPY OF THE LETTER DATED 17.8.2011 ISSUED BY THE 1ST RESPONDENT.

EXHIBIT P15 A TRUE COPY OF THE APPEAL DATED 13.9.2011 SUBMITTED BEFORE THE HONORABLE TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTIONS, THIRUVANANTHAPURAM.

EXHIBIT P16 A TRUE COPY OF THE ORDER DATED 28.9.2011 PASSED BY THE TRIBUNAL FOR LOCAL SELF GOVERNMENT INSTITUTIONS, THIRUVANANTHAPURAM.

RESPONDENT'S EXHIBITS:-

EXHIBIT R4(A) TRUE PHOTOCOPY OF LETTER NO.C/827/08 DATED 23.06.2008 ISSUED BY THE TOWN PLANNER.

EXHIBIT R4(B) TRUE PHOTOCOPY OF CERTIFICATE OF CHARTERED ENGINEER (INDIA) DATED 31.01.2007.

EXHIBIT R4(C) TRUE PHOTOCOPY OF ORDER OF GOVERNMENT NO.G.O.(RT)NO.3540/04/LSGD, THIRUVANANTHAPURAM DATED 11.10.04. EXHIBIT R4(D) TRUE PHOTOCOPY OF THE COMPLETION REPORT DATED 22.11.2010. EXHIBIT R4(E) TRUE PHOTOCOPY OF REPORT OF THE ASSISTANT ENGINEER NO.GN.18/AE/LSGD/P/10-11 DATED 08.12.2010.