Kerala High Court
Naveen Ignacious vs Mary on 20 October, 2021
OP(C) No.1008/2021 1/2
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR.JUSTICE V.G.ARUN
Wednesday, the 20th day of October 2021 / 28th Aswina, 1943
OP(C) NO. 1008 OF 2021
OS 554/2013 OF PRINCIPAL SUB COURT, IRINJALAKUDA, THRISSUR
PETITIONERS/ RESPONDENTS NO 6-9 IN I.A NO. 1/2020 IN O.S 554/2013 IN THE COURT
BELOW:
1. NAVEEN IGNACIOUS, AGED 32 YEARS, S/O.PARAKKA BHARLELI IGNACIOUS,
KAROOR DESOM, ALOOR VILLAGE, MUKUNDAPURAM TALUK, THRISSUR
DISTRICT-680 733
2. ANNIE IGNACIOUS, W/O LATE IGNACIOUS, PARAKKA NJARALELI HOUSE, KAROOR
DESOM, ALOOR VILLAGE, MUKUNDAPURAM TALUK, THRISSUR DISTRICT-680 733
3. NISHARA, D/O LATE IGNACIOUS, PARAKKA NJARALELI HOUSE, KAROOR DESOM,
ALOOR VILLAGE, MUKUNDAPURAM TALUK & W/O KOLANKANNY BIJU, THRISSUR
DISTRICT-680 733
4. NIMMY, D/O LATE IGNCIOUS, PARAKKA NJARALELI HOUSE & W/O MINTO,
PARIYARAM THAZHEKKADAN HOUSE, MUKUNDAPURAM TALUK, THRISSUR
DISTRICT-680 733
RESPONDENTS/ PETITIONERS & R1-R5 & R10-R12 IN I.A 1/2020 IN O.S 554/2013 IN
THE COURT BELOW:
1. MARY, AGED 57 YEARS, D/O.LATE DEVASSY, PARAKKA NJARALELI HOUSE &
W/O.MALIYEKKAL PAULSON, POOCHETTY DESOM, NADATHARA VILLAGE, THRISSUR
TALUK, THRISSUR DISTRICT-680751.
2. JOSEPH, S/O LATE DEVASSY, AGED 60 YEARS, PARAKKA NJARALELI HOUSE,
KAROOR DESOM, ALOOR VILLAGE, MUKUNDAPURAM TALUK, THRISSUR
DISTRICT-680 733.
3. ROSSY @ ROSSILY, AGED 58 YEARS, D/O LATE DEVASSY, PARAKKA NJARALELI
HOUSE, & W/O PAROKKARAN MATHEWS, THUMBOOR DESOM, KOTTANALLUR
VILLAGE, MUKUNDAPURAM TALUK, THRISSUR DISTRICT-680 662.
4. ELIZHABATH @ ELYAMMA, AGED 52 YEARS, D/O LATE DEVASSY, PARAKKA
NJARALELI HOUSE & W/O PAZHAYATTIL JOSE, PUTHENCHIRA DESOM & VILLAGE
MUKUNDAPURAM TALUK, THRISSUR DISTRICT-680 682.
5. THAKLA @ SOFY, AGED 42 YEARS, D/O LATE DEVASSY, PARAKKA NJARALELI
HOUSE, W/O KODIYAM XAVIER, KAROOR DESOM, ALOOR VILLAGE, MUKUNDAPURAM
TALUK, THRISSUR DISTRICT-680733.
6. DARLY @ MARGARATT, AGED 42 YEARS, D/O LATE DEVASSY, PARAKKA
NJARALELI HOUSE, W/O KAVUNGAL GEORGE, THUMBOOR DESOM, ALOOR VILLAGE,
MUKUNDAPURAM TALUK, THRISSUR DISTRICT-680733.
7. SHINY VARGHESE, AGED 45 YEARS, W/O PULLOKARAN VARGHESE, CHEVOOR
DESOM, PALISSERY VILLAGE, THRISSUR TALUK & DISTRICT-680027.
8. SHEENA PAULSON, AGED 40 YEARS, W/O PLAKKAL PAULSON, MALA
PAALLIPPURAM DESOM, POYYA VILLAGE, KODUNGALLUR TALUK, THRISSUR
DISTRICT-680733.
OP(C) No.1008/2021 2/2
9. SHAIJU, AGED 38 YEARS, S/O CHONADAN LONAPPAN, AMBALLUR VILLAGE,
MUKUNDAPURAM TALUK, THRISSUR DISTRICT-680301.
OP (Civil) praying inter alia that in the circumstances stated in
the affidavit filed along with the OP(C) the High Court be pleased to stay
all further proceedings in O.S 554/2013 in the court of the Subordinate
Judge, irinjalakuda, peding the disposal of this Original Petition
(Civil).
This petition coming on for orders upon perusing the petition and
the affidavit filed in support of OP(C) upon hearing the arguments of Sri.
K.B.PRADEEP, Advocate for the petitioners and of Sri. C.A.CHACKO, Advocate
for the respondents, the court passed the following:
O R D E R
Learned counsel for the petitioners point out that, pending this
original petition, the trial court proceeded with the suit and has taken
the case for judgment.
In such circumstance, pronouncement of the judgment in O.S No.
554/2013 of the Subordinate Judge's Court, Irinjalakkuda, shall stand
deferred by ten days.
Post on 28-10-2021.
Sd/- V.G.ARUN, JUDGE
20-10-2021 /True Copy/ Assistant Registrar
