Kerala High Court
Bavitha N. & Others vs State Of Kerala & Others on 20 October, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 20TH DAY OF OCTOBER 2021 / 28TH ASWINA, 1943
WP(C) NO. 21303 OF 2011
PETITIONERS:
1 BAVITHA [email protected]
W/O.ABDUL SATHAAR, TC-39/1832(24)KARIMADAM
COLONY,, MANAKKADU WARD, CHALA
P.O.,THIRUVANANTHAPURAM
2 SUDHEER, S/O.SHAMSUDEEN
TC-39/1936(B),, KARIMADAM COLONY,MANAKKADU WARD,
CHALA P.O.,, THIRUVANANTHAPURAM
3 SIMHAD, TC-391891B
KARIMADAM COLONY,MANAKKADU WARD, CHALA P.O.,,
THIRUVANANTHAPURAM
BY ADV SRI.BIJU BALAKRISHNAN
RESPONDENTS:
1 STATE OF KERALA
REP.BY THE CHIEF SECRETARY,, GOVERNMENT
SECRETARIAT,, THIRUVANANTHAPURAM-695001
2 THE SECRETARY
LOCAL SELF GOVERNMENT DEPARTMENT,, GOVERNMENT
SECRETARIAT,THIRUVANANTHAPURAM-695001
3 CORPORATION OF THIRUVANANTHAPURAM
REP.BY ITS SECRETARY-695001
4 THE DISTRICT COLLECTOR
COLLECATORATE, THIRUVANANTHAPURAM-695001
5 THE PROJECT OFFICER
BASIC SERVICE FOR URBAN RURAL PROJECT,,
CORPORAITON OF THIRUVANANTHAPURAM OFFICE,,
THIRUANANTHAPURAM-695001
6 THE WELFARE STANDING COMMITTEE
CORPORATION OF THIRUVANANTHAPURAM,,
THIRUVANANTHAPURAM-695001
7 P.SASIDHARAN NAIR, COUNCILOR, MANAKKADU
WARD,CORPORATION OF THIRUVANANTHAPURAM,,
THIRUVANANTHAPURAM-695001
8 USHA SATHEESH
COUNCILOR,CHALA WARD,, CORPORATION OF
THIRUVANANTHAPURAM,, THIRUVANANTHAPURAM-695001
W.P.(C).No.21303/2011
2
9 ASWATHY.S, D/O.SATHYABHAMA
KUDUMBAREE COORDINATOR,, TC-39/93,KARIMADAM
COLONY, MANKKADU WARD,, CHALA
P.O.,THIRUVANANTHAPURAM-695036.
*10 SATHYABHAMA, M/O.ASWATHY .STC-3993
KARIMADAM COLONY, MANKKADU WARD,, CHALA
P.O.,THIRUVANANTHAPURAM-690536 (DECEASED)
11 S.GIRIJA
C/O.ASWATHY.S,TC-39/93,KARIMADAM COLONY,,
MANAKKADU WARD, CHALA P.O.,THIRUVANANTHAPURAM-
695036.
12 KUMAR
C/O.ASWATHY.S,TC-39/93,KARIMADAM COLONY,,
MANAKKADU WARD, CHALA P.O.,THIRUVANANTHAPURAM-
695036.
(RESPONDENTS 9, 11 AND 12 ARE RECORDED AS LEGAL
HEIRS OF THE DECEASED 10TH RESPONDENT AS PER
ORDER DATED 23.1.12 IN IA 908/12)
13 PRAKASH T.C.3993KARIMADAM COLONY
MANAKKADU WARD, CHALA P.O.,THIRUVANANTHAPURAM-
695036.
14 PRICHAMMA T.C.3923BKARIMADAM COLONY
MANAKKADU WARD, CHALA P.O.,THIRUVANANTHAPURAM-
695036.
ADDL.R15 MRS.PRASANNA
W/O.RAJAN, POLICE QUARTERS, S.M.LOCK,
POONTHURA, POONTHURA PO., THIRUVANANTHAPURAM,
PIN-695026.
IS IMPLEADED AS PER ORDER DATED 23.1.12 IN IA
908/12
BY ADVS.
SRI.P.K.MANOJKUMAR
SRI.N.NANDAKUMARA MENON SR.
SRI.RAM MOHAN.G.
SRI.G.P.SHINOD
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 20.10.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
W.P.(C).No.21303/2011
3
P.V.KUNHIKRISHNAN, J.
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W.P.(C).No.21303 of 2011
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Dated this the 20th day of October, 2021
JUDGMENT
This writ petition is pending from 2011 onwards.
Even now service is not complete on respondents 8 and
15. The counsel for the petitioners submitted that he has
no instruction from the parties. I think the prayers in this
writ petition are infructuous.
Therefore, this writ petition is dismissed as
infructuous.
Sd/-
P.V.KUNHIKRISHNAN
JV JUDGE
