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Anandababu B vs State Of Kerala
2021 Latest Caselaw 21125 Ker

Citation : 2021 Latest Caselaw 21125 Ker
Judgement Date : 20 October, 2021

Kerala High Court
Anandababu B vs State Of Kerala on 20 October, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR.JUSTICE MURALI PURUSHOTHAMAN
    WEDNESDAY, THE 20TH DAY OF OCTOBER 2021 / 28TH ASWINA, 1943
                       WP(C) NO. 17526 OF 2021
PETITIONER:

          ANANDABABU B.
          S/O. KUNHIRAMAN B.,
          AGED 51 YEARS
          RESIDING AT BALUSSERI VEETIL,
          P. O. KALLIAD,
          KANNUR DISTRICT - 670 593.

          BY ADV SRI. C.K. SREEJITH

RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY THE SECRETARY,
          DEPARTMENT OF INDUSTRIES,
          SECRETARIAT,
          TRIVANDRUM - 695 001.
    2     THE DIRECTOR OF MINING AND GEOLOGY,
          DIRECTORATE OF MINING & GEOLOGY,
          KESAVADASAPURAM,
          PATTOM P. O.,
          TRIVANDRUM - 695 001.
    3     THE GEOLOGIST
          DISTRICT OFFICE,
          DEPARTMENT OF MINING & GEOLOGY,
          CIVIL STATION,
          KANNUR - 670 002.
    4     THE DISTRICT COLLECTOR
          KANNUR DISTRICT,
          CIVIL STATION,
          KANNUR - 670 002.
    5     THE ENVIRONMENT ENGINEER
          KANNUR DISTRICT OFFICER,
          KERALA POLLUTION CONTROL BOARD,
          KANNUR - 670 001.
    6     PADIYOOR GRAMA PANCHAYAT
          REPRESENTED BY ITS SECRETARY,
          P.O. PADIYOOR, IRIKKUR VIA,
          KANNUR DISTRICT - 670 703.
 WP(C).No.17526 OF 2021

                               2

    7     VILLAGE OFFICER
          KALLIYAD VILLAGE,
          P.O. KALLIYAD,
          IRIKKUR,
          KANNUR DISTRICT - 670 593.

          BY ADVS.
          JOHN K.GEORGE
          M.B.SHYNI
          SRI.T.NAVEEN - SC, PCB
          SRI. RIYAL DEVASSY - GP



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
20.10.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C).No.17526 OF 2021

                                  3




                              JUDGMENT

The learned counsel for the petitioner has filed a not

press memo. In the light of the not press memo, this writ

petition is dismissed as not pressed.

Sd/-

MURALI PURUSHOTHAMAN JUDGE

SPR WP(C).No.17526 OF 2021

APPENDIX PETITIONER'S/S EXHIBITS:

EXHIBIT P1 THE TRUE COPY OF THE COMPLAINT FILED BY THE PETITIONER BEFORE THE KANNUR DISTRICT COLLECTOR DATED 26.07.2021. EXHIBIT P2 THE TRUE COPY OF THE JUDGMENT IN WPC NO.11498/2017 ON THE FILE OF HON'BLE HIGH COURT OF KERALA, ERNAKULAM DATED 03.04.2017.

RESPONDENT'S/S EXHIBITS: NIL.

 
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