Kerala High Court
Sivaraman & Others vs The Secretary To Government & ... on 20 October, 2021
WP(C) NO. 20886 OF 2011 1
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
WEDNESDAY, THE 20TH DAY OF OCTOBER 2021 / 28TH ASWINA, 1943
WP(C) NO. 20886 OF 2011
PETITIONER/S:
1 SIVARAMAN,
CHENNAMKODE, KANIMANGALAM,NENMARA,CHITTUR TALUK,,
PALAKKAD DISTRICT.
2 KESAVANSO, S/O LATE MAYANDI
CHENNAMKODE, KANIMANGALAM,NENMARA,CHITTUR TALUK,,
PALAKKAD DISTRICT.
3 CHANDRAN,S/O.LATE MAYANDI
CHENNAMKODE, KANIMANGALAM,NENMARA,CHITTUR TALUK,,
PALAKKAD DISTRICT.
4 BABU S/O.LATE MAYANDI
CHENNAMKODE, KANIMANGALAM,NENMARA,CHITTUR TALUK,,
PALAKKAD DISTRICT.
5 THANKA D/O.LATE MAYANDI
CHENNAMKODE, KANIMANGALAM,NENMARA,CHITTUR TALUK,,
PALAKKAD DISTRICT.
BY ADVS.
SRI.LEGY ABRAHAM
SMT.V.V.RISANI
RESPONDENT/S:
1 THE SECRETARY TO GOVERNMENT
OF FOREST, GOVERNMENT SECRETARIAT,, THIRUVANANTHAPURAM.
2 THE CUSTODIAN CONSERVATOR OF
FORESTS,EASTERN CIRCLE,OLAVAKKODE, PALAKKAD, DISTRICT.
3 THE DIVISIONAL FOREST OFFICER
NENMARA DIVISION, NENMARA, PALAKKAD.
4 KUTAPPAN S/O.LATE MURUKANDI
CHENNAMKODE, KANIMANGALAM,NENMARA PO,, CHITTUR TALUK,
WP(C) NO. 20886 OF 2011 2
PALAKKAD DISTRICT.
5 VELAYUDHAN S/O.LATE KELUKUTTY
CHENNAMKODE, KANIMANGALAM,NENMARA PO,, CHITTUR TALUK,
PALAKKAD DISTRICT.
6 THANKAMANI D/O.LATE KELUKUTTY
CHENNAMKODE, KANIMANGALAM,NENMARA PO,, CHITTUR TALUK,
PALAKKAD DISTRICT.
7 CHANDRAN S/O.LATE KELUKUTTY
CHENNAMKODE, KANIMANGALAM,NENMARA PO,, CHITTUR TALUK,
PALAKKAD DISTRICT.
8 MEENAKSHI W/O.LATE SUBRAMANIAN
CHENNAMKODE, KANIMANGALAM,NENMARA PO,, CHITTUR TALUK,
PALAKKAD DISTRICT.
9 SREEKUMAR S/O.LATE SUBRAMANIAN
CHENNAMKODE, KANIMANGALAM,NENMARA PO,, CHITTUR TALUK,
PALAKKAD DISTRICT.
10 SREEDEVI D/O.LATE SUBRAMANIAN
CHENNAMKODE, KANIMANGALAM,NENMARA PO,, CHITTUR TALUK,
PALAKKAD DISTRICT.
11 SMT.MANI W/O.LATE MADHAVAN
CHENNAMKODE, KANIMANGALAM,NENMARA PO,, CHITTUR TALUK,
PALAKKAD DISTRICT.
12 MURALI S/O.LATE MADHAVAN
CHENNAMKODE, KANIMANGALAM,NENMARA PO,, CHITTUR TALUK,
PALAKKAD DISTRICT.
13 SURESH S/O.LATE MADHAVAN
CHENNAMKODE, KANIMANGALAM,NENMARA PO,, CHITTUR TALUK,
PALAKKAD DISTRICT.
14 PRIYA D/ O.LATE MADHAVAN
CHENNAMKODE, KANIMANGALAM,NENMARA PO,, CHITTUR TALUK,
PALAKKAD DISTRICT.
15 DEVU W/O.LATE NARAYANAN
CHENNAMKODE, KANIMANGALAM,NENMARA PO,, CHITTUR TALUK,
PALAKKAD DISTRICT.
16 GIRISH S/O.LATE NARAYANAN
CHENNAMKODE, KANIMANGALAM,NENMARA PO,, CHITTUR TALUK,
WP(C) NO. 20886 OF 2011 3
PALAKKAD DISTRICT.
17 RAJESH S/O.LATE NARAYANAN
CHENNAMKODE, KANIMANGALAM,NENMARA PO,, CHITTUR TALUK,
PALAKKAD DISTRICT.
18 GEETHA D/O.LATE NARAYANAN
CHENNAMKODE, KANIMANGALAM,NENMARA PO,, CHITTUR TALUK,
PALAKKAD DISTRICT.
19 SAJITHA D/O.LATE NARAYANAN
CHENNAMKODE, KANIMANGALAM,NENMARA PO,, CHITTUR TALUK,
PALAKKAD DISTRICT.
20 MADAVAKUMARAN S/O.LATE PAZHANIMALA
ELAVANCHERRY,KARIMKULAM PO,, CHITTUR TALUK, PALAKKAD
DISTRICT.
21 VALSALA W/O.KESAVANPERUCHIRA HOUSE
POTHANPADAM PO,MUTHALAMADA,PALAKKAD DISTRICT.
22 MOHANACHANDRAN S/O.LATE PAZHANIMALA
ELAVANCHERRY,KARIMKULAM PO,, CHITTUR TALUK, PALAKKAD
DISTRICT. (*DELETED)
23 MURUKAN S/O.LATE NARAYANAN
KALMUKKU,NENMARA PO,PALAKKAD DISTRICT 678 508.
24 RADHA D/O.LATE NARAYANAN
KALMUKKU,NENMARA PO,PALAKKAD DISTRICT 678 508.
* RESPONDENT NO. 22 IS DELETED FROM THE PARTY ARRAY AT
THE RISK OF THE PETITIONERS AS PER ORDER DT.12.12.11 IN
IANO.19637/11
BY ADVS.
SRI.LIJU. M.P
SRI.SAJAN VARGHEESE K.
OTHER PRESENT:
SRI.T.P.SAJAN, SPL.GP( FOREST)
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
WP(C) NO. 20886 OF 2011 4
20.10.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
P.V.KUNHIKRISHNAN, J
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W.P.(C.) No.20886 of 2011
--------------------------------------
Dated this the 20th day of October, 2021
JUDGMENT
The counsel for the petitioners submitted that the
prayers in the writ petition are infructuous.
Therefore, this writ petition is dismissed as infructuous.
SD/-
P.V.KUNHIKRISHNAN
JUDGE
SKS
