Tintu Treesa Sunny vs Linson David
2021 Latest Caselaw 21016 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
              THE HONOURABLE MR.JUSTICE K. BABU
 WEDNESDAY, THE 6TH DAY OF OCTOBER 2021 / 14TH ASWINA,
                                1943
                   TR.P(C) NO. 170 OF 2020
  AGAINST THE JUDGMENT IN OP 82/2020 OF FAMILY COURT,
                    IRINJALAKUDA, THRISSUR
PETITIONERS:

    1       TINTU TREESA SUNNY,
            AGED 29 YEARS
            D/O.SUNNY AUGUSTINE, NELLIRICKAL HOUSE,
            KUTTATHI P.O., BALANPADI, KARUVARAKUNDU,
            NILAMBUR TALUK, MALAPPURAM DISTRICT - 676 525.
    2       SUNNY,
            AGED 67 YEARS
            S/O.AUGUSTINE, NELLIRICKAL HOUSE, KUTTATHI
            P.O., BALANPADI, KARUVARAKUNDU, NILAMBUR
            TALUK, MALAPPURAM DISTRICT - 676 525.
            BY ADVS.
            SRI.AUGUSTINE JOSEPH
            SRI.K.S.ROCKEY
            SRI.TONY AUGUSTINE
            SRI.GEORGE RENOY


RESPONDENT:

            LINSON DAVID,
            AGED 32 YEARS
            S/O.DAVID, PAYYAPPILLY HOUSE, KULAYIDAM,
            CHERUVALOOR P.O., THRISSUR DISTRICT, PIN - 680
            308.
            BY ADV SRI.L.RAJESH NARAYAN



        THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR
ADMISSION    ON   06.10.2021,    THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 Tr.P.C.170 of 2020                          2

                                 K.BABU, J.
             ===========================
                      Tr.P.C No.170 of 2020
             ===========================
               Dated this the 6th day of October, 2021

                                 ORDER

In this transfer petition, O.P.No.82 of 2020 on the file of Family

Court, Irinjalakuda is sought to be transferred to the Family Court,

Malappuram.

2. The learned counsel for the petitioners submitted that the

dispute between the parties has been settled and the petition has

become infructuous.

Hence, the Tr.P.C is closed as infructuous.

Sd/-

K.BABU, JUDGE lgk

APPENDIX OF TR.P(C) 170/2020

PETITIONER ANNEXURE ANNEXURE A1 TRUE COPY OF THE O.P.82/2020 OF THE HON'BLE FAMILY COURT, IRINJALAKUDA, FILED BY THE RESPONDENT.

ANNEXURE A2 TRUE COPY OF THE O.P.476/2019 DATED 25/07/2019.