George Idicula vs State Of Kerala And Another
2021 Latest Caselaw 21015 Ker

                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
                  THE HONOURABLE MR.JUSTICE VIJU ABRAHAM
     WEDNESDAY, THE 6TH DAY OF OCTOBER 2021 / 14TH ASWINA, 1943
                         WP(C) NO. 25620 OF 2011
PETITIONER:

              GEORGE IDICULA, AGED 52 YEARS,
              S/O.SKARIAH IDICULA,PULARIYATHU HOUSE, ATTARIKAM,
              OMALLOOR P.O, PATHANAMTHITTA.

              BY ADVS.
              SRI.JACOB P.ALEX
              SRI.JOSEPH P.ALEX



RESPONDENTS:

     1        THE STATE OF KERALA,
              REPRESENTED BY THE PRINCIPAL SECRETARY TO GOVERNMENT,
              GENERAL EDUCATION DEPARTMENT, GOVERNMENT
              SECRETARIAT,THIRUVANANTHAPURAM - 695001.

     2        PRINCIPAL SECRETARY TO GOVERNMENT,
              GENERAL EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
              THIRUVANANTHAPURAM - 695 001.


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.10.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 25620 OF 2011                           2



                          VIJU ABRAHAM, J.
                  ..............................................
                 W.P.(Civil). No.25620 of 2011
          ...............................................................
          Dated this the 6th day of October, 2021

                                JUDGMENT

Counsel for the petitioner submits that the Writ Petition is

not pressed. Submission is recorded. The Writ Petition is

dismissed as not pressed.

Sd/-

VIJU ABRAHAM,JUDGE

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