Pastor Sanoj.B vs Dr.Adeela Abdulla I.A.S
2021 Latest Caselaw 21009 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
    WEDNESDAY, THE 6TH DAY OF OCTOBER 2021 / 14TH ASWINA, 1943
                    CON.CASE(C) NO. 1084 OF 2021
  AGAINST THE ORDER/JUDGMENT IN WP(C) 9162/2019 OF HIGH COURT OF
                         KERALA, ERNAKULAM
PETITIONER:

          PASTOR SANOJ.B, AGED 42 YEARS, S/O. BABU, INTERNATIONAL
          FULL GOSPEL ASSEMBLY KENICHIRA, WAYANAD DISTRICT.

          BY ADVS.
          K.P.SATHEESAN (SR.)
          P.MOHANDAS (ERNAKULAM)
          K.SUDHINKUMAR
          S.K.ADHITHYAN
          SABU PULLAN
          GOKUL D. SUDHAKARAN


RESPONDENT:

          DR.ADEELA ABDULLA I.A.S
          AGE AND FATHERS NAM NOT KNOWN TO THE PETITIONER,
          DISTRICT COLLECTOR, CIVIL STATION, KALPETTA, WAYANAD
          673 121.

          BY ADV GOVERNMENT PLEADER


     THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD
ON 06.10.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 CON.CASE(C) NO. 1084 OF 2021
                                  2


                               JUDGMENT

The directions in the judgment dated 23.09.2020 in

W.P (C) No.9162 of 2019 are complied with. Accordingly, the

contempt case is closed.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

PR CON.CASE(C) NO. 1084 OF 2021

APPENDIX OF CON.CASE(C) 1084/2021

PETITIONER ANNEXURE Annexure 1 CERTIFIED COPY OF THE JUDGMENT DATED 23.09.2020 IN WPC NO. 9162 /2019.

Annexure II TRUE COPY OF THE REPORT SUBMITTED BY THE DISTRICT MEDICAL OFFICE, WAYANAD TO THE RESPONDENT DATED 6.8.2019.

Annexure III TRUE COPY OF THE DECISION O. 8/68/2021 TAKEN BY THE PULPALLY GRAMA PANCHAYATH AT ITS MEETING HELD ON 10.04.2021.

Annexure IV TRUE COPY OF THE LETTER WRITTEN BY THE SECRETARY OF PULPALLY GRAMA PANCHAYATH TO THE RESPONDENT DATED 11.5.2021.