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Sachin Shaji vs State Of Kerala
2021 Latest Caselaw 21005 Ker

Citation : 2021 Latest Caselaw 21005 Ker
Judgement Date : 6 October, 2021

Kerala High Court
Sachin Shaji vs State Of Kerala on 6 October, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
    WEDNESDAY, THE 6TH DAY OF OCTOBER 2021 / 14TH ASWINA, 1943
                        WP(C) NO. 31449 OF 2013
PETITIONER:

          SACHIN SHAJI
          AGED 18 YEARS
          S/O.SHAJI, RESIDING AT MUNDIYAPARAMBIL HOUSE,
          MADAKKATHANAM P.O., VAZHAKKULAM, MUVATTUPUZHA TALUK,
          ERNAKULAM DISTRICT, PINCODE-686670.

          BY ADV SRI.PEEYUS A.KOTTAM



RESPONDENTS:

    1     STATE OF KERALA
          DEPARTMENT OF EDUCATION, GOVERNMENT SECRETARIAT ANNEX,
          TRIVANDRUM-695001, REPRESENTED BY ITS SECRETARY.

    2     DIRECTOR OF TECHNICAL EDUCATION
          DIRECTORATE OF TECHNICAL EDUCATION, GOVERNMENT
          SECRETARIAT ANNEXE, TRIVANDRUM- 695001.

    3     SENIOR JOINT DIRECTOR
          DIRECTORATE OF TECHNICAL EDUCATION, GOVERNMENT
          SECRETARIAT ANNEXE, TRIVANDRUM-695001.

    4     JOINT DIRECTOR
          REGIONAL DIRECTORATE OF TECHNICAL EDUCATION,
          KOTHAMANGALAM TALUK, ERNAKULAM DISTRICT, PINCODE-
          686691.

    5     THE PRINCIPAL
          GOVERNMENT POLYTECHNIC COLLEGE, PARAPPUZHA, THODUPUZHA,
          IDUKKI DISTRICT, PINCODE 685584.

    6     ASHAR K.T.
          AGED 18 YEARS
          S/O.HAMSA, RESIDING AT KELACHANTHODI HOUSE, TOWN
          BHAGAM, VALAMBOOR KARA AND VILLAGE, PERINTHALMANNA
          TALUK, MALAPPURAM DISTRICT, PINCODE 679322, NOW STAYING
          AT PARTY OFFICE, CPI (M), THODUPUZHA.

    7     EBIN KURIAN
 WP(C)NO.31449/2013
                                 2

            AGED 19 YEARS
            S/O.KURIAN, RESIDING AT PUTHENPURACKAL HOUSE,
            UDUMBANCHOLA KARA AND VILLAGE, IDUKKI DISTRICT,
            PINCODE-685554 NOW STAYING AT PARTY OFFICE, CPI
            (M), THODUPUZHA.

            BY ADV.SMT.RASHMI K.M, SENIOR GP


     THIS    WRIT   PETITION    (CIVIL)   HAVING   COME    UP    FOR
ADMISSION    ON   06.10.2021,   THE   COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 WP(C)NO.31449/2013
                           3




                  P.V.KUNHIKRISHNAN, J
            -------------------------------
                W.P.(C)No.31449 of 2013
           --------------------------------
       Dated this the 06th day of October 2021

                      JUDGMENT

The prayers in this writ petition are

infructuous.

Therefore, this Writ petition is dismissed as

infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

DM

 
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