Raju vs Chathanoor Grama Panchayat
2021 Latest Caselaw 21003 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
              THE HONOURABLE MR.JUSTICE N.NAGARESH
 WEDNESDAY, THE 6TH DAY OF OCTOBER 2021/14TH ASWINA, 1943
                     WP(C) NO. 3186 OF 2019


PETITIONER:

         RAJU, AGED 45,
         S/O. RAMACHANDRAN PILLAI,
         RESIDING AT R.S BHAVAN,
         KOIPPADUCHERRY,
         MEENADU VILLAGE,
         KOLLAM TALUK.

         BY ADV M.DINESH


RESPONDENTS:

    1    CHATHANOOR GRAMA PANCHAYAT,
         REPRESENTED BY SECRETARY,
         CHATHANNOOR P.O., KOLLAM 691 572.

    2    SECRETARY,
         CHATHANOOR GRAMA PANCHAYAT,
         CHATHANNOOR P.O., KOLLAM-691 572.

    3    STATION HOUSE OFFICER,
         CHATHANNOOR POLICE STATION,
         CHATHANOOR P.O., KOLLAM 691 572.

    4    SOSAMMA, AGED 60 YEARS,
         D/O. MATHAI, RESIDING AT NADANAM,
         MANAPALLIKUNNAM CHERRY, CHATHANNOOR,
         KOLLAM 691 572.

    5    JUBIYA, W/O. SUNIL KUMAR @ KUNJUMON,
         NANDANAM, CHATHANNOOR, KOLLAM-691 572.

    6    ANANDAVALLY, W/O. JAYAN PILLAI,
         JAYAVIHAR, CHATHANNOOR, KOLLAM 691 572.
 WP(C) No.3186/2019
                            :2 :


           BY ADVS.
           R1-R2 SRI.M.R.SASITH
           R3 SRI.VIPIN NARAYANAN SR.GOVT.PLEADER
           R4-R6 SRI.SREEVALSAN.V
           R4-R6 SMT.M.K.SHIMI
           R4-R6 SRI.D.SREENATH

     THIS WRIT PETITION (CIVIL) HAVING COME UP      FOR
ADMISSION ON 06.10.2021, THE COURT ON THE SAME      DAY
DELIVERED THE FOLLOWING:



ncd
 WP(C) No.3186/2019
                                 :3 :




                         JUDGMENT

~~~~~~~~~

Dated this the 6th day of October, 2021

Learned counsel for the petitioner submits that in

view of the subsequent events, the writ petition has become

infructuous. Accordingly, the writ petition is dismissed as

infructuous.

Sd/-

N. NAGARESH, JUDGE

aks/06.10.2021