Anju Ramesh vs Jishnu Saigal
2021 Latest Caselaw 21001 Ker

    IN THE HIGH COURT OF KERALA AT ERNAKULAM
                           PRESENT
              THE HONOURABLE MR.JUSTICE K. BABU
WEDNESDAY, THE 6TH DAY OF OCTOBER 2021/14TH ASWINA, 1943
                   TR.P(C) NO. 750 OF 2019
    AGAINST THE JUDGMENT IN OP 2230/2018 OF FAMILY
                  COURT,ERNAKULAM, ERNAKULAM
PETITIONER:

            ANJU RAMESH
            AGED 28 YEARS
            D/O. M.P. RAMESH, M.P. HOUSE, NEAR KEETHIMUDRA
            THEATER,
            EDODI P O, VATAKARA, KOZHIKKODE DISTRICT.
            BY ADV BABU S. NAIR


RESPONDENT:

            JISHNU SAIGAL
            S/O. SAIGAL, AGED 30 YEARS, AISWARYA, NEAR
            PARUTHERI PALAM, EDAPPALLY TOLL,
            ERNAKULAM DISTRICT, PIN-682024.
            BY ADV SRI.A.RAJASIMHAN



     THIS TRANSFER PETITION (CIVIL) HAVING COME UP FOR
ADMISSION    ON   06.10.2021,   THE   COURT   ON   THE   SAME   DAY
DELIVERED THE FOLLOWING:
 Tr.P.C.No.750/2019                       2

                                K.BABU, J.
            ===========================
                          Tr.P.C No.750 of 2019
            ===========================
                Dated this the 6th day of October, 2021

                               ORDER

This is a petition seeking transfer of O.P.No.2230 of 2018 from

the Family Court, Ernakulam to Family Court, Vatakara. The parties

were referred to mediation. A report has been submitted by the

Mediator, Ernakulam Mediation Centre stating that the matter has been

settled. The memorandum of agreement is also appended to the

Report. It is stated in the memorandum that the disputes between the

parties have been amicably settled. The terms arrived at between the

parties are lawful.

Hence the Tr.P.C is disposed of, recording the afore-mentioned

agreement entered into between the parties.

Sd/-

K.BABU, JUDGE lgk

APPENDIX OF TR.P(C) 750/2019

PETITIONER ANNEXURE ANNEXURE A TRUE COPY OF THE PETITION FILED BY THE PETITIONER BEFORE THE FAMILY COURT, VATAKARA AS OP NO.284/2017. ANNEXURE B TRUE COPY OF THE APPLICATION SUBMITTED BY THE RESPONDENT AS OP NO.2230/2018 OF THE FAMILY COURT, ERNAKULAM.