Kristhujyothi Internatinal ... vs State Of Kerala
2021 Latest Caselaw 20995 Ker

WP(C) No.4102/2021                            1/1




                     IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT
                     THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
          Wednesday, the 6th day of October 2021 / 14th Aswina, 1943

                     IA.NO.1/2021 IN WP(C) NO. 4102 OF 2021(K)



   APPLICANTS/RESPONDENTS 1 & 2 IN WP(C)
      1. THE STATE OF KERALA, REPRESENTED BY SECRETARY, GENERAL
         EDUCATION DEPARTMENT, GOVERNMENT SECRETARIAT,
         THIRUVANANTHAPURAM-695 001.
      2. THE DIRECTOR, DIRECTORATE OF MINORITY WELFARE, GOVT. OF
         KERALA, 4TH FLOOR, VIKAS BHAVAN, THIRUVANANTHAPURAM
         DISTRICT., KERALA-695 033.
   RESPONDENT/PETITIONER IN W.P.(C):
          KRISTHUJYOTHI INTERNATINAL SCHOOL, KOTHAMANGALAM,
          AMBALAPARAMBU, PARAI KAVALA-NADUKANI RD, KOVENDAPPADY,
          ERNAKULAM-686 691, THROUGH ITS MANAGER, FR. PAULSON C.JAMES
          CHOOTATHOTTIYIL
        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to extend
   the time for complying with the judgment dated 17-02-2021 in
   W.P.(C) No. 4102/2021 for a period of 4 months from 03-06-2021.

        This Application coming on for orders upon perusing the
   application and the affidavit filed in support thereof, and this
   Court's judgment dated 17-02-2021 in WP(C) and upon hearing the
   arguments of GOVERNMENT PLEADER for the petitioners in
   IA/respondents 1 & 2 in WP(C) and of M/S.JOSE ABRAHAM &
   E.ADITHYAN, Advocates for respondent in IA/petitioner in
   WP(C), the court passed the following:-
                                 ORDER

Heard. Allowed. Time is granted as sought for.

Sd/- ANU SIVARAMAN, JUDGE

06-10-2021 /True Copy/ Assistant Registrar