Muhammed Rinoof .K vs Feroke Municipality
2021 Latest Caselaw 20991 Ker

W.P(C).20140/2021
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                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                    PRESENT
                    THE HONOURABLE MR. JUSTICE SUNIL THOMAS
     WEDNESDAY, THE 6TH DAY OF OCTOBER 2021 / 14TH ASWINA, 1943
                            WP(C) NO. 20140 OF 2021
PETITIONER/S:

             MUHAMMED RINOOF .K
             AGED 29 YEARS, S/O ABDUL NAZEER K, ARAFA HOUSE, KONNEN
             KAVIL, CHUNGAM, FEROKE P.O.KOZHIKODE DISTRICT-673 631.

             BY ADVS.
             M.MUHAMMED SHAFI
             T.RASINI



RESPONDENT/S:

      1      FEROKE MUNICIPALITY, REP BY ITS SECRETARY, FEROKE
             P.O.KOZHIKODE DISTRICT-673 631.

      2      THE SECRETARY
             FEROKE MUNICIPALITY, FEROKE P.O.KOZHIKODE DISTRICT-673
             631.

             BY ADV P.A.MOHAMMED SHAH




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.10.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C).20140/2021
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                              JUDGMENT

When the matter was taken up, learned counsel for the petitioner

submitted that, petitioner was permitted to participate in the interview

pursuant to the interim order of this Court on 24.09.2021.

After hearing the learned counsel for the petitioner and the learned

Standing Counsel for the Feroke Municipality, I am inclined to dispose of

the Writ Petition, recording the above, since no further relief survives.

Sd/-

SUNIL THOMAS JUDGE Sbna/ W.P(C).20140/2021

APPENDIX OF WP(C) 20140/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE PROCEEDINGS ISSUED BY THE 2ND RESPONDENT DATED 23.2.2016

Exhibit P2 TRUE COPY OF THE PASSBOOK ISSUED BY THE EMPLOYEES PROVIDENT FUND ORGANIZATION FOR THE PERIOD FROM 2016-2020

Exhibit P3 TRUE COPY OF THE COMMUNICATION DATED 21.12.2020 ISSUED BY THE 2ND RESPONDENT TO THE DISTRICT EMPLOYMENT OFFICER, KOZHIKODE

Exhibit P4 TRUE COPY OF THE NEWS ITEM PUBLISHED IN THE SUPRABHATHAM DAILY DATED 26.7.2021

Exhibit P5 TRUE COPY OF THE INTERIM ORDER IN WPC NO 14438 OF 2021 DATED 20.7.2021