Preetha Shaji vs The Revenue Divisional Officer
2021 Latest Caselaw 20989 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                  PRESENT
           THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN
     WEDNESDAY, THE 6TH DAY OF OCTOBER 2021 / 14TH ASWINA, 1943
                      WP(C) NO. 19586 OF 2021
PETITIONER:

             PREETHA SHAJI
             AGED 54 YEARS
             KRISHNA VIHAR, KANIMANGALAM P.O., THRISSUR, NOW
             RESIDING AT 2/8 RICHMOND AVENUE, DEE WHY NSW 2099,
             AUSTRALIA.

            BY ADVS.
            P.MOHANDAS (ERNAKULAM)
            K.P.SATHEESAN (SR.)
            S.K.ADHITHYAN
            SABU PULLAN
            GOKUL D. SUDHAKARAN
            K.SUDHINKUMAR



RESPONDENTS:

       1     THE REVENUE DIVISIONAL OFFICER,
             CIVIL STATION, AYYANTHOLE, THRISSUR 680 003

       2     THE STATION HOUSE OFFICER
             NEDUPUZHA POLICE STATION, NEDUPUZHA,
             THRISSUR 680 007

       3     PREJU
             KRISHNA VIHAR, KANIMANGALAM P.O.,
             THRISSUR 680 027



             SRI E C BINEESH - GP




        THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON    06.10.2021,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO. 19586 OF 2021        2

                          JUDGMENT

The learned counsel for the petitioner sought

permission to withdraw this Writ Petition, with

liberty to his client to approach this court again.

This request is granted. Consequently, this

Writ Petition is dismissed as having been

withdrawn; however, reserving full liberty to the

petitioner to approach this court again, if she is

so advised.

Sd/-

DEVAN RAMACHANDRAN JUDGE MC/6.10

APPENDIX OF WP(C) 19586/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE COMPLAINT FILED BY THE PETITIONER BEFORE THE 1ST RESPONDENT THROUGH EMAIL.