Sekharan vs The State Of Kerala And Others
2021 Latest Caselaw 20988 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 WEDNESDAY, THE 6TH DAY OF OCTOBER 2021 / 14TH ASWINA, 1943
                      WP(C) NO. 34553 OF 2010
PETITIONER:

            SEKHARAN
            AGED 54 YEARS
            S/O.KOS, RESIDING AT 1/76, VATTAVADA GRAMA
            PANCHAYAT,, VATTAVADA VILLAGE, DEVIKULAM TALUK,,
            IDUKKI DISTRICT.
            BY ADV SRI.JOICE GEORGE

RESPONDENTS:

    1       THE STATE OF KERALA REPRESENTED BY
            ITS CHIEF SECRETARY, GOVERNMENT OF KERALA,,
            THIRUVANANTHAPURAM-695 001.
    2       THE DISTRICT COLLECTOR
            COLLECTORATE, PAINAVU P.O.,, IDUKKI DISTRICT-685
            603.
    3       THE REVENUE DIVISIONAL OFFICE
            (SUB COLLECTOR), DEVIKULAM, OFFICE OF THE REVENUE,
            DIVISIONAL OFFICER, DEVIKULAM,, IDUKKI DISTRICT-
            685 613.
    4       THE TAHSILDAR
            DEVIKULAM, TALUK OFFICE, DEVIKULAM,, IDUKKI
            DISTRICT-685 613.
    5       THE DIVISIONAL FOREST OFFICER
            DFO OFFICE, MARAYOOR, IDUKKI DISTRICT-685 620.
    6       THE VILLAGE OFFICER
            VATTAVADA VILLAGE OFFICE, KOVILLOOR P.O.,, IDUKKI
            DISTRICT-685 613.
            BY SMT.K.M.RASHMI, SR.GOVT. PLEADER
     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   06.10.2021,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.34553/2010

                                 2




                 P.V.KUNHIKRISHNAN, J.
                  --------------------------------
                 W.P.(C).No.34553 of 2010
           ----------------------------------------------
         Dated this the 06th day of October, 2021


                          JUDGMENT

The counsel for the petitioner submitted that the

matter is infructuous.

Therefore, this writ petition is dismissed as

infructuous.

Sd/-

P.V.KUNHIKRISHNAN JV JUDGE