Parvathi Radha vs District Collector
2021 Latest Caselaw 20986 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
        THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
 WEDNESDAY, THE 6TH DAY OF OCTOBER 2021 / 14TH ASWINA, 1943
                      WP(C) NO. 7289 OF 2010
PETITIONER:

            PARVATHI RADHA, MALIYAKKAL HOUSE,
            VELLASERRY KARA, KADUTHURUTHI, KOTTAYAM DISTRICT.
            BY ADV SRI.M.CHATHUKUTTY NAMBIAR

RESPONDENTS:

    1       DISTRICT COLLECTOR
    2       SUB COLLECTOR DEVIKULAM.
    3       VILLAGE OFFICER, CHINNAKKANAL VILLAGE
            UDUMBUMCHOLA TALUK.
    4       TAHSILDAR UDUMBUMCHOLA TALUK
            UDUMBUMCHOLA.
    5       DEPUTY SUPERINTENDENT OF POLICE
            IDUKKI.
    6       RAVEENDRADAS, BELRAM KARA, CHINNAKKANAL
            VILLAGE, UDUMBUMCHOLA TALUK, IDUKKI DIST.
            BY ADVS.
            SRI.SANTHOSH MATHEW
            SRI.SATHISH NINAN

OTHER PRESENT:

            SMT.RASHMI.K.M, SR.GP


     THIS     WRIT   PETITION    (CIVIL)     HAVING    COME    UP    FOR
ADMISSION     ON   06.10.2021,    THE     COURT   ON   THE    SAME   DAY
DELIVERED THE FOLLOWING:
 W.P.(C).No.7289/2010

                                2




                 P.V.KUNHIKRISHNAN, J.
                  --------------------------------
                  W.P.(C).No.7289 of 2010
           ----------------------------------------------
         Dated this the 06th day of October, 2021


                         JUDGMENT

When this writ petition came up for consideration on

01.09.2021, this Court directed the Registry to issue

notice to the petitioner because the counsel for the

petitioner is no more. Notice issued to the petitioner is

returned after service. There is no appearance for the

petitioner.

In such circumstances, it is clear that the petitioner

is not intending to pursue this writ petition. Therefore

this writ petition is dismissed for non-prosecution.

Sd/-

                                        P.V.KUNHIKRISHNAN
JV                                             JUDGE