M/S.Bee Path Castings (P) Ltd vs Commissioner Of Customs, Cochin
2021 Latest Caselaw 20985 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
    WEDNESDAY, THE 6TH DAY OF OCTOBER 2021 / 14TH ASWINA, 1943
                        WP(C) NO. 20790 OF 2010
PETITIONER:

          M/S.BEE PATH CASTINGS PVT. LTD.
          VIII/715, G & H NIDA, KANJIKODE, PALAKKAD-678 621,
          REPRESENTED BY ITS DIRECTOR.

          BY ADVS.
          SRI.P.A.AUGUSTIAN
          SRI.T.S.BIJU
          SRI.T.R.JAGADEESH
          SRI.V.K.SATHYANATHAN
          SMT.V.VIJITHA



RESPONDENTS:

    1     COMMISSIONER OF CUSTOMS,
          CUSTOMS HOUSE, W/ISLAND, COCHIN-9.

    2     THE MANAGING DIRECTOR
          M/S. FALCON INFRASTRUCTURES LTD., PUTHIYA ROAD
          JUNCTION, UDYOGAMANDAL.

          BY ADVS.
          SREELAL N. WARRIER, SC
          SRI.ANIL S.RAJ
          SMT.ANILA PETER
          SMT.K.N.RAJANI
          SRI.RADHIKA RAJASEKHARAN P.




     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.10.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C)NO.20790/2010
                           2




                  P.V.KUNHIKRISHNAN, J
            -------------------------------
                W.P.(C)No.20790 of 2010
           --------------------------------
      Dated this the 06th day of October 2021

                       JUDGMENT

The learned counsel appearing for the

petitioner submitted that the writ petition has

become infructuous.

Therefore, this Writ petition is dismissed as

infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

DM