Chami @ Ponnu vs The Sub Registrar , Alanallur
2021 Latest Caselaw 20975 Ker

                      IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                      PRESENT

                 THE HONOURABLE MR. JUSTICE DEVAN RAMACHANDRAN

         WEDNESDAY, THE 6TH DAY OF OCTOBER 2021 / 14TH ASWINA, 1943

                              WP(C) NO. 21042 OF 2013

PETITIONER:

               CHAMI @ PONNU,
               AGED 81 YEARS,
               S/O.AYYAPPAN,
               KUNDIL HOUSE, ARIYUR P.O.,
               MANNARKKAD PALAKKAD.

               BY ADVS.
               SRI.K.MOHANAKANNAN
               SMT.A.R.PRAVITHA


RESPONDENTS:

     1         THE SUB REGISTRAR ,
               ALANALLUR
               PALAKKAD - 678 601.

     2         THE DISTRICT COLLECTOR
               PALAKKAD - 678 001.

     3         THE VILLAGE OFFICER
               KOTTOPADAM-II VILLAGE,
               MANNARKKAD, PALAKKAD - 678 583.


OTHER PRESENT:

               SMT. SURYA BENOY - SR.G.P



      THIS     WRIT   PETITION   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON

06.10.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 W.P(C)No.21042 of 2013

                                     2




                            JUDGMENT

Dated this the 06th day of October, 2021

It is submitted today, that in terms of the interim

order of this Court dated 25.10.2013, the document has

already been registered.

In the afore circumstances, I close this writ

petition without any further orders.

Sd/-

DEVAN RAMACHANDRAN JUDGE

NR/06/10/2021 W.P(C)No.21042 of 2013

APPENDIX

PETITIONER EXHIBITS EXT.P1 TRUE COPY OF THE DOCUMENT NO.3182 OF 1973 OF MANNARKKAD SRO DATED 14/9/1973.

EXT.P2 TRUE COPY OF THE JUDGMENT IN OP 31490 OF 1999 DATED 14/6/2007 .

EXT.P3 TRUE COPY OF THE BASIC TAX RECEIPT DATED 29/7/2013.

EXT.P4 TRUE COPY OF THE APPLICATION DATED 3/8/2013 BEFORE THE 3RD RESPONDENT.