Jithin K.K vs State Of Kerala
2021 Latest Caselaw 20960 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                         PRESENT
       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
WEDNESDAY, THE 6TH DAY OF OCTOBER 2021 / 14TH ASWINA, 1943
                 WP(C) NO. 21255 OF 2021
PETITIONER:

         JITHIN K.K, AGED 29 YEARS
         S/O JAYACHANDRAN, KANDENKODANTAVIDA,
         CHERUPARAMBA,KANNUR.

         BY ADVS.
         R.SUNIL KUMAR
         A.SALINI LAL


RESPONDENTS:

   1     STATE OF KERALA
         REPRESENTED BY THE ADDL.CHIEF SECRETARY, KERALA
         PUBLIC WORKS DEPARTMENT, GOVERNMENT SECRETARIAT,
         THIRUVANANTHAPURAM-695001.

   2     THE PROJECT DIRECTOR,
         KERALA STATE TRANSPORT PROJECT, JAGAD BUILDINGS,
         KOWDIAR.P.O,
         THIRUVANANTHAPURAM-695003.

   3     THE EXECUTIVE ENGINEER,
         KERALA STATE TRANSPORT PROJECT DIVISION,
         PWD ROADS DIVISION, KANNUR-670013.

   4     THE DISTRICT COLLECTOR,
         KANNUR DIST, COLLECTORATE, KANNUR-670002.

   5     INDIAN OIL CORPORATION LIMITED,
         REPRESENTED BY ITS DEPUTY GENERAL MANAGER,
         GROUND FLOOR, PREMIER PARK,
         INCHAKKAL BYE PASS ROAD,
         VALLAKKADAVU.P.O,THIRUVANANTHAPURAM,
         PIN-695008.

     THIS WRIT PETITION (CIVIL) HAVING COME UP         FOR
ADMISSION ON 06.10.2021, THE COURT ON THE SAME         DAY
DELIVERED THE FOLLOWING:
 WP(C) NO. 21255 OF 2021                   2




                     W.P.(C) No.21255 of 2021
                -----------------------------------------------


                             JUDGMENT

The issues raised by the petitioner in this writ

petition are covered by the decision of this Court in W.P.(C) No.

5973 of 2021 and connected cases. Ext.P6 is the judgment in

the said cases.

In the circumstances, the writ petition is disposed of

directing the respondents to extend the benefit of Ext.P6

judgment to the petitioner also.

Sd/-

P.B.SURESH KUMAR, JUDGE ds 06.10.2021

APPENDIX OF WP(C) 21255/2021

PETITIONER EXHIBITS

Exhibit P1 COPY OF THE OFFER LETTER ISSUED BY THE 5TH RESPONDENT TO THE PETITIONER DATED 04/07/2020

Exhibit P2 COPY OF THE APPLICATION FILED BY THE 5TH RESPONDENT FOR GETTING NOC TO THE OUT LET AWARDED TO THE PETITIONER DATED 26/8/2020

Exhibit P3 COPY OF THE G.O.(MS)NO.46/2019/PWD DATED 22/10/2019

Exhibit P4 COPY OF THE G.O(MS)NO.16/2020/PWD DATED 10/2/20

Exhibit P5 COPY OF THE RELEVANT PAGES OF G.O(MS)NO.67/2020/PWD DATED 16/10/2020

Exhibit P6 COPY OF THE JUDGMENT IN W.P(C)NO.5973/2021 DATED 12/8/21