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Arya Anilkumar vs The Registrar
2021 Latest Caselaw 20952 Ker

Citation : 2021 Latest Caselaw 20952 Ker
Judgement Date : 6 October, 2021

Kerala High Court
Arya Anilkumar vs The Registrar on 6 October, 2021
               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE AMIT RAWAL
    WEDNESDAY, THE 6TH DAY OF OCTOBER 2021 / 14TH ASWINA, 1943
                       WP(C) NO. 21305 OF 2021
PETITIONER:

          ARYA ANILKUMAR
          AGED 23 YEARS
          D/O. ANILKUMAR, ANIZHAM HOUSE, KANAYANNUR,
          CHOTTANIKKARA P.O, ERNAKULAM 682 312

          BY ADVS.


          K.R.VINOD
          M.S.LETHA
          V.SRI NATH
          K.S.SREEREKHA
          RAHUL.S
          JACQUELINE JACKSON



RESPONDENTS:

    1     THE REGISTRAR,
          COCHIN UNVIERSITY OF SCIENCE AND TECHNOLOGY,
          SOUTH KALAMASSERY, ERNAKULAM 682 022

    2     THE CONTROLLER OF EXAMINATION
          COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY,
          SOUTH KALAMASSERY, ERNAKULAM 682 022

    3     COCHIN UNIVERSITY OF SCIENCE AND TECHNOLOGY -
          REPRESENTED BY ITS REGISTRAR, SOUTH KALAMASSERY,
          ERNAKULAM 682 022

          BY ADV.

          SRI S P ARAVINDAKSHAN PILLAI SC


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
06.10.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 21305 OF 2021
                                 2




                            JUDGMENT

Learned counsel for the petitioner seeks permission to

withdraw the writ petition. Permission is granted.

Accordingly, this writ petition is dismissed as withdrawn.

Sd/-

AMIT RAWAL JUDGE scs WP(C) NO. 21305 OF 2021

APPENDIX OF WP(C) 21305/2021

PETITIONER EXHIBITS

Exhibit P1 THE COPY OF THE PROSPECTUS OF THE 2ND RESPONDENT WITH RESPECT TO THE MCA PROGRAMME IN REGULAR AS WELL AS LATERAL ENTRY SCHEME AND OTHER COURSES

Exhibit P2 THE COPY OF THE ACADEMIC BULLETIN PUBLISHED BY THE UNIVERSITY DURING 2018- 19 FOR UNDER GRADUATE AND POST GRADUATE PROGRAMMES SPECIFYING THE METHOD OF CALCULATING CGPA SCORE AND OTHER ASPECTS

Exhibit P3 TRUE COPY OF THE EMAIL SENT BY THE PETITIONER TO THE RESPONDENTS DATED 05- 07-2021

Exhibit P4 THE COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN W.P(C) NO. 13873/2021 DATED 06- 08-2021

Exhibit P5 THE COPY OF THE COMMUNICATION ISSUED BY THE 2ND RESPONDENT.

Exhibit P6 THE COPY OF THE ORDER OF THE 1ST RESPONDENT BEARING NO CUSAT/EXAM(B) EB3/3240/2021 DATED 18-09-2021

 
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