Bijuprasad C vs The Director
2021 Latest Caselaw 20942 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                THE HONOURABLE MR. JUSTICE AMIT RAWAL
    WEDNESDAY, THE 6TH DAY OF OCTOBER 2021 / 14TH ASWINA, 1943
                       WP(C) NO. 21219 OF 2021
PETITIONER:

          BIJUPRASAD C.
          AGED 52 YEARS
          S/O.CHELLAPPAN PILLAI, AROMAL BHAVAN, THONDIYARA,
          EROOR P.O., PUNALUR, KOLLAM DISTRICT, PIN - 691 312.

          BY ADVS.


          SANTHOSH PETER (MAMALAYIL)
          M.S.SANDEEP SUDHAKARAN
          P.N.ANOOP



RESPONDENTS:

    1     THE DIRECTOR
          DEPARTMENT OF DAIRY DEVELOPMENT, KSHEERA BHAVAN,
          PATTAM, THIRUVANANTHAPURAM, PIN - 695 004.

    2     DEPUTY DIRECTOR
          DEPARTMENT OF DIARY DEVELOPMENT, KOLLAM, PIN - 691 009.

    3     DAIRY DEVELOPMENT OFFICER
          DAIRY DEVELOPMENT UNIT, ANCHAL, KOLLAM, PIN - 691 306.

    4     SECRETARY
          EROOR MILK PRODUCERS COOPERATIVE SOCIETY LTD.NO.Q32(D)
          (APCOS), ALANCHERY, ANCHAL, KOLLAM, PIN - 691 312.

    5     S.SANTHOSH
          CONVENER, ADMINISTRATIVE COMMITTEE,
          EROOR MILK PRODUCERS COOPERATIVE SOCIETY LTD.NO.Q32(D)
          (APCOS), ALANCHERY, ANCHAL, KOLLAM, PIN - 691 312.

    6     P.B.LEKHA
          AGED 36 YEARS
          D/O.BHADRAN, DEEPU BHAVAN, ALANCHERY, EROOR P.O.,
          KOLLAM, PIN - 691 312.
 WP(C) NO. 21219 OF 2021
                                  2

            BY ADV.

            GP SRI JIMMY GEORGE




     THIS    WRIT     PETITION   (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 06.10.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 WP(C) NO. 21219 OF 2021
                                3




                           JUDGMENT

Learned counsel for the petitioner seeks permission to

withdraw the writ petition. Permission is granted.

Accordingly, this writ petition is dismissed as withdrawn.

Sd/-

AMIT RAWAL JUDGE SCS WP(C) NO. 21219 OF 2021

APPENDIX OF WP(C) 21219/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE REPORT SUBMITTED BY THE 3RD RESPONDENT TO THE 4TH RESPONDENT DATED 18/07/2020 AND ENGLISH TRANSLATION

Exhibit P2 TRUE COPY OF THE NOTICE ISSUED BY THE ZONAL OFFICE OF MILMA DATED 08/09/2020 AND ENGLISH TRANSLATION.

Exhibit P3 TRUE COPY OF THE CHARGE MEMO DATED 25/01/2021 ISSUED TO THE 6TH RESPONDENT AND ENGLISH TRANSLATION.

Exhibit P4 TRUE COPY OF THE REPORT SUBMITTED BY THE COOPERATIVE JUNIOR AUDITOR DATED 17/02/2021 AND ENGLISH TRANSLATION.

Exhibit P5 TRUE COPY OF THE ORDER DATED 29/03/2018 BY THE 2ND RESPONDENT AND ENGLISH TRANSLATION.

Exhibit P6 TRUE COPY OF THE COMPLAINT FILED BY THE PETITIONER BEFORE THE 1ST RESPONDENT ON 10/01/2021 AND ENGLISH TRANSLATION.