T.V.Sasikala vs C.P.Joseph
2021 Latest Caselaw 20928 Ker

                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
           THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
                                    &
                THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
     WEDNESDAY, THE 6TH DAY OF OCTOBER 2021 / 14TH ASWINA, 1943
                          WA NO. 2594 OF 2015
AGAINST THE JUDGMENT IN WPC 29779/2015 DATED 6.10.2015 OF HIGH COURT
                          OF KERALA, ERNAKULAM
APPELLANT/S:

     1     T.V.SASIKALA
           W/O. P.P.VISHNUDAS, SHANKARA NILAYAM, THEKKEKOYIKKAL,
           NEAR CHEPPANAM BUND, PANANGADU P.O.,ERNAKULAM DISTRICT-
           682 506.

     2     P.P.VISHNUDAS
           S/O. P.V.PURUSHOTHAMAN, SHANKARA NILAYAM, THEKKEKOYIKKAL,
           NEAR CHEPPANAM ROAD, PANANGAD P.O., ERNAKULAM DISTRICT-
           682 506.

           BY ADV SRI.J.JAYAKUMAR



RESPONDENT/S:

     1     THE DISTRICT COLLECTOR
           CIVIL STATION, KAKKANAD, ERNAKULAM-682 030.

     2     THE DISTRICT SURVEY SUPERINTENDENT
           CIVIL STATION, KAKKANAD, ERNAKULAM-682 030.

     3     THE ADDITIONAL TAHSILDAR
           (INCHARGE OF RESURVEY COMPLAINT SETTLEMENT), KANAYANNUR
           TALUK, ERNAKULAM DISTRICT-682 011.

     4     THE TALUK SURVEYOR
           KANAYANNUR TALUK, ERNAKULAM-682 011.

     5     THE VILLAGE OFFICER
 WA NOS. 2594 & 2645 OF 2015
                               -2-

             KUMBALAM VILLAGE, ERNAKULAM-682 506.

     6       C.P.JOSEPH
             S/O. PERU, CHEMBAKASSERY, CHEPPANAM, PANANGAD
             P.O.,ERNAKULAM DISTRICT-682 506.




             R1 TO R5 BY SRI.TEK CHAND, SR.GP

             R6 BY SRI. JOLLY JOHN




     THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 06.10.2021,
ALONG WITH WA.2645/2015, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WA NOS. 2594 & 2645 OF 2015
                               -3-



                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
           THE HONOURABLE THE CHIEF JUSTICE MR.S.MANIKUMAR
                                     &
                THE HONOURABLE MR. JUSTICE SHAJI P.CHALY
     WEDNESDAY, THE 6TH DAY OF OCTOBER 2021 / 14TH ASWINA, 1943
                          WA NO. 2645 OF 2015
AGAINST THE JUDGMENT IN WPC 12260/2011 DATED 28.11.2014 OF HIGH COURT
                          OF KERALA, ERNAKULAM
APPELLANT/S:

           T.V.SASIKALA
           W/O.P.P.VISHNUDAS,VINAYAK,CC XXXII/1297,NEAR GANAPATHY
           TEMPLE,VADUTHALA.P.O,ERNAKULAM-682023,NOW RESIDING AT
           SHANKARA NILAYAM,THEKKEKOYIKKAL,NEAR CHEPPANAM
           ROAD,PANANGADU.P.O,ERNAKULAM DISTRICT,KOCHI-682506.

           BY ADV SRI.J.JAYAKUMAR


RESPONDENT/S:

     1     C.P.JOSEPH
           AGED 69 YEARS
           S/O.PERU,CHEPPANAM,PANANGAD.P.O,KUMBALAM VILLAGE,
           KANAYANNOOR TALUK,ERNAKULAM DISTRICT-682506.

     2     THE DISTRICT SURVEY SUPERINTENDENT
           CIVIL STATION,KAKKANAD,ERNAKULAM-682030.

     3     THE ADDITIONAL TAHSILDAR
           (INCHARGE OF RESURVEY COMPLAINT SETTLEMENT),KANAYANNUR
           TALUK,ERNAKULAM DISTRICT-682011.

     4     THE TALUK SURVEYOR
           KANAYANNUR TALUK,ERNAKULAM-682011.
 WA NOS. 2594 & 2645 OF 2015
                               -4-

             R1 BY ADV SRI.JOLLY JOHN
             R2 BY SRI. N.MANOJKUMAR, STATE ATTORNEY



     THIS WRIT APPEAL HAVING COME UP FOR ADMISSION ON 06.10.2021,
ALONG WITH WA.2594/2015, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 WA NOS. 2594 & 2645 OF 2015
                                -5-

                            JUDGMENT

[WA Nos.2594/2015, 2645/2015]

When the writ appeals came up for admission today, Sri. J.Jayakumar,

learned Counsel for the appellant submitted that the writ appeals may be

dismissed as withdrawn.

Placing on record the above submission, writ appeals are dismissed as

withdrawn.

Sd/-

S.MANIKUMAR CHIEF JUSTICE

Sd/-

SHAJI P.CHALY JUDGE

uu 06.10.2021