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Thajudheen vs The Sub Inspector Of Police
2021 Latest Caselaw 20927 Ker

Citation : 2021 Latest Caselaw 20927 Ker
Judgement Date : 6 October, 2021

Kerala High Court
Thajudheen vs The Sub Inspector Of Police on 6 October, 2021
              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
                THE HONOURABLE MRS. JUSTICE SHIRCY V.
    WEDNESDAY, THE 6TH DAY OF OCTOBER 2021 / 14TH ASWINA, 1943
                     BAIL APPL. NO. 7315 OF 2021
CRIME NO.1433/2021 OF Ernakulam Central Police Station, Ernakulam
  AGAINST THE ORDER/JUDGMENT IN CMP 1412/2021 OF CHIEF JUDICIAL
                        MAGISTRATE, ERNAKULAM


PETITIONER/ACCUSED :-

            THAJUDHEEN
            AGED 49 YEARS
            S/O.MOHAMMED ISMAIL, THAJ MANZIL,
            KURIYATHI, PANICODE P. O.,
            NEDUMANGAD, THIRUVANANTHAPURAM - 695 542.

            BY ADV AJEESH M UMMER



RESPONDENTS/COMPLAINANT & STATE :-



    1       THE SUB INSPECTOR OF POLICE,
            CENTRAL POLICE STATION, ERNAKULAM DISTRICT,
            PIN - 682 031.

    2       STATE OF KERALA
            REPRESENTED BY THE PUBLIC PROSECUTOR,
            HIGH COURT OF KERALA,
            KOCHI - 682 031.

            BY SRI.NOUSHAD K.A, SR.PUBLIC PROSECUTOR


     THIS   BAIL   APPLICATION   HAVING    COME   UP   FOR   ADMISSION   ON
06.10.2021, ALONG WITH Bail Appl..6515/2021, THE COURT ON THE SAME
DAY DELIVERED THE FOLLOWING:
 BAIL APPL. NO. 7315 OF 2021 & BAIL APPL. NO. 6515 OF 2021

                                         2




               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                     PRESENT
                 THE HONOURABLE MRS. JUSTICE SHIRCY V.
   WEDNESDAY, THE 6TH DAY OF OCTOBER 2021 / 14TH ASWINA, 1943
                       BAIL APPL. NO. 6515 OF 2021
     CRIME NO.1245/2021 OF Ernakulam Central Police Station,
                                   Ernakulam
 AGAINST THE ORDER/JUDGMENT IN CMP 1220/2021 OF CHIEF JUDICIAL
                           MAGISTRATE, ERNAKULAM


PETITIONER/ACCUSED :-

             THAJUDHEEN
             AGED 49 YEARS
             S/O.MOHAMMED ISMAIL, THAJ MANZIL,
             KURIYATHI, PANICODE P. O., NEDUMANGAD,
             THIRUVANANTHAPURAM - 695 542

             BY ADV AJEESH M UMMER



RESPONDENTS/COMPLAINANT AND STATE :-



      1      THE SUB INSPECTOR OF POLICE
             CENTRAL POLICE STATION,
             ERNAKULAM DISTRICT, PIN-682 031.

      2      STATE OF KERALA
             REPRESENTED BY THE PUBLIC PROSECUTOR,
             HIGH COURT OF KERALA, KOCHI -682 031.

             SRI.NOUSHAD K.A, SR.PUBLIC PROSECUTOR


      THIS BAIL APPLICATION HAVING COME UP FOR ADMISSION ON
06.10.2021, ALONG WITH Bail Appl..7315/2021, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 BAIL APPL. NO. 7315 OF 2021 & BAIL APPL. NO. 6515 OF 2021

                                         3


                                     ORDER

Application for regular bail.

The learned counsel for the petitioner seeks

permission to withdraw this application. Permission

is granted as sought for by the petitioner.

Hence, this application is dismissed as

withdrawn with liberty to move before the trial

court.

Sd/-

SHIRCY V.

JUDGE SMA

 
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