Roopak C vs Gopika S
2021 Latest Caselaw 20917 Ker

          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
        THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                               &
        THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
 WEDNESDAY, THE 6TH DAY OF OCTOBER 2021 / 14TH ASWINA, 1943
                 MAT.APPEAL NO. 713 OF 2020
  AGAINST THE JUDGMENT 28.7.2020 IN OP 290/2017 OF FAMILY
                       COURT,KOZHIKODE
APPELLANT/1ST RESPONDENT:

         ROOPAK C., AGED 38 YEARS, S/O PADMANABHAN,
         AISWARYA HOUSE, VALAPPANDIYIL, PARAL PO,
         THALASSERY, KANNUR -670671.

          BY ADV CIBI THOMAS


RESPONDENTS/PETITIONER & 2ND RESPONDENT:

    1     GOPIKA S., AGED 32 YEARS, D/O VISWANATHAN,
          SANGAMAM HOUSE, PEOPLES ROAD, KARAPARAMBU,
          KOZHIKODE-673010.

    2     PADMANABHAN, AGED 68 YEARS, AISWARYA HOUSE,
          VALAPPANDIYIL, PARAL PO, THALASSERY, KANNUR
          -670671.

         BY ADVS. SRI.ADITHYA RAJEEV
         SRI.T.R.HARIKUMAR


     THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON
06.10.2021, ALONG WITH Mat.Appeal.619/2020, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 Mat.Appeal Nos.713 & 619 of 2020

                               -:2:-



            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                              PRESENT
          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
                                   &
          THE HONOURABLE DR. JUSTICE KAUSER EDAPPAGATH
 WEDNESDAY, THE 6TH DAY OF OCTOBER 2021 / 14TH ASWINA, 1943
                   MAT.APPEAL NO. 619 OF 2020
   AGAINST THE JUDGMENT DATED 28.7.2020 IN OP 290/2017 OF
                     FAMILY COURT, KOZHIKODE
APPELLANT/PETITIONER:

            GOPIKA S., AGED 32 YEARS, D/O. VISWANATHAN,
            RESIDING AT 'SANGAMAM', PEOPLES ROAD, KARAPARAMBA,
            KOZHIKODE DISTRICT.

            BY ADVS.ADITHYA RAJEEV
            SRI.T.R.HARIKUMAR


RESPONDENTS/RESPONDENTS:

    1       ROOPAK C., AGED 37 YEARS, S/O. PADMANABHAN,
            RESIDING AT 'AISWARYA', VALAPPANANDIYIL PARAL,
            THALASSERY TALUK, KANNUR DISTRICT.670101

    2       PADMANABHAN, AGED 65 YEARS
            RESIDING AT 'AISWARYA', VALAPPANANDIYIL PARAL,
            THALASSERY TALUK, KANNUR DISTRICT.670101

            BY ADV SRI.CIBI THOMAS


        THIS MATRIMONIAL APPEAL HAVING BEEN FINALLY HEARD ON
06.10.2021, ALONG WITH Mat.Appeal.713/2020, THE COURT ON THE
SAME DAY DELIVERED THE FOLLOWING:
 Mat.Appeal Nos.713 & 619 of 2020

                                    -:3:-



                              JUDGMENT

Dated this the 6th day of October, 2021

A.Muhamed Mustaque,J.

In view of the memo filed in Mat.Appeal No.713/2020, both these

appeals are dismissed as not pressed. Pending interlocutory applications, if

any, in these appeals are closed.

Sd/-

A.MUHAMED MUSTAQUE JUDGE Sd/-

DR. KAUSER EDAPPAGATH JUDGE kp True copy P.A. To Judge