Sunday, 03, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

M.George vs The Junior Superintendent
2021 Latest Caselaw 20876 Ker

Citation : 2021 Latest Caselaw 20876 Ker
Judgement Date : 6 October, 2021

Kerala High Court
M.George vs The Junior Superintendent on 6 October, 2021
                IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
                   THE HONOURABLE MR.JUSTICE V.G.ARUN
     WEDNESDAY, THE 6TH DAY OF OCTOBER 2021 / 14TH ASWINA, 1943
                         OP(C) NO. 1596 OF 2021
 AGAINST THE ORDER/JUDGMENT IN OS 918/2015 OF II ADDITIONAL MUNSIFF
                      COURT, ERNAKULAM, ERNAKULAM
PETITIONER/S:

           M.GEORGE
           AGED 72 YEARS
           S/O. GOPALAN , PRESIDENT, SOUTH STAR APARTMENT, OWNERS
           ASSOCIATION, SOUTH STAT APARTMENTS, ERNAKULAM COLLEGE
           P.O., KOCHI-682 035

           BY ADVS.
           P.T.MOHANKUMAR
           GEORGE CHERIAN
           RAJESH CHERIAN KARIPPAPARAMBIL



RESPONDENT/S:

     1     THE JUNIOR SUPERINTENDENT
           ADDITIONAL SECOND MUNSIFFS COURT, DISTRICT COURT COMPLEX,
           ERNAKULAM, KOCHI-682 011

     2     SRI.AJAI.V.GEORGE,
           MANAGING DIRECTOR, STAR HOMES ,SOUTH STAR APARTMENTS,
           OPPOSITE K.S.R.T.C.BUS STAND, ERNAKULAM COLLEGE P.O.,
           KOCHHI-682 035


     THIS OP (CIVIL) HAVING COME UP FOR ADMISSION ON 06.10.2021, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 OP(C) NO. 1596 OF 2021
                                       2



                                    JUDGMENT

Dated this the 6th day of October 2021

Learned counsel submits that the copies of the documents were

returned to the petitioner on 30.09.2021. This is recorded and

original petition is closed.

Sd/-

V.G ARUN JUDGE

SJ OP(C) NO. 1596 OF 2021

APPENDIX OF OP(C) 1596/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF THE AWARD DATED 27.06.2012 PASSED BY THE HON'BLE LOK ADALATH, ERNAKULAM

Exhibit P2 TRUE COPY OF THE AGREEMENT DATED 22.03.2013 EXECUTED BY THE SECOND RESPONDENT IN FAVOUR OF THE APARTMENT OWNERS ASSOCIATION

Exhibit P3 TRUE COPY OF COUNTER AFFIDAVIT DATED 03.08.2015 IN IA NO.5606/2015 FILED BY THE PLAINTIFF IN OS NO.918/2015

Exhibit P4 TRUE COPY OF MEMO DATED 07.10.2020 FIL D BY THE COUNSEL FOR THE APARTMENT OWNERS ASSOCIATION

Exhibit P5 TRUE COPY OF THE LETTER DATED 22.07.2021 SUBMITTED BY THE SECRETARY OF THE APARTMENT OWNERS ASSOCIATION BEFORE THE FIRST RESPONDENT

Exhibit P6 TRUE COPY OF THE POSTAL RECEIPT DATED 22.07.2021

Exhibit P7 TRUE COPY OF THE ACKNOWLEDGMENT CARD EVIDENCING RECEIPT ON 23.07.2021

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

 
 
Latestlaws Newsletter