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Ratnakanthi vs Sharada
2021 Latest Caselaw 20874 Ker

Citation : 2021 Latest Caselaw 20874 Ker
Judgement Date : 6 October, 2021

Kerala High Court
Ratnakanthi vs Sharada on 6 October, 2021
         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                          PRESENT
            THE HONOURABLE MR.JUSTICE V.G.ARUN
WEDNESDAY, THE 6TH DAY OF OCTOBER 2021 / 14TH ASWINA, 1943
                  OP(C) NO. 2119 OF 2011
        OS 74/2009 OF SUB COURT, KASARAGOD, KASARGOD
PETITIONER/S:

    1     RATNAKANTHI
          W/O. PRABHAKARA BHAT P, RESIDING AT PANJIRIKE,
          HOUSE, BADIAKDKA, PO,KASARAGOD TALUK.
    2     SHANTHA
          W/O. P.KESHAVA BHAT, RESIDING AT ANANTHA NIVAS,
          AT BADIAKA, KASARAGOD TALUK.
    3     JAYANTHI WO. K MADHAVA BHAT
          RESIDING AT KOTTANGULI,, NEAR MALLAVARA
          PANCHLINGESHWARA TEMPLE, ADHUR PO, KASARAGOD
          TALUK.
    4     VASANTHIWO. ISHWARA BHAT
          RESIDING AT SANTHPADAVU HOUSE, P.O.ADYANADKA,
          KARNATAKA.
    5     DAYANANDHA RESIDING AT NANDAKRIPA
          5TH CROSS PALANEER ROAD, P.O.KAVOOY, MANGALORE.
    6     SEETHARAMAPRASAD RESIDING AT DUGAGITI
          HOUSE, P.O.PADRE, KASARAGOD TALUK.
    7     INDIRA WO.ACHUTHA BHAT
          RESIDING AT ATHALA THAIRE, P.O.THEKKIL,,
          KASARAGOD TALUK.
    8     HARISCHANDRA RESIDING AT BALAKKA HOUSE
          P.O.MULLERIA, KASARAGOD TALUK.
    9     SHRIPATHIPRASAD RESIDING AT
          BALAKKA HOUSE, P.O.MULLERIA 671 543,, KASARAGOD
          TALUK.
   10     RAVI RAJA RESIDING AT BALAKKA HOUSE
          P.O.MULLERIA 671 543, KASARAGOD TALUK.
   11     VIJAYALEKSHMI
          W/O.VISHNU BHAT, RESIDING AT PADEKARYA HOUSE,
          P.O.BADAGANNUR, KARNATAKA STATE.
   12     VASANTHKUMARA
          RESIDINT AT DURGAGITI HOUSE, PO PADRE,
          KASARAGOD TALUK.
   13     SULOCHANA WO.SHREEEDHARA BHAT P
          RESIDING AT NO.160 AMRUTHA, PARAPPANA AGRAHARA,
          LAYOUT, ELECTRONIC CITY PO, HOSUR ROAD,,
          BANGALORE.
 O.P.(C) No.2119 of 2011
                              2




            BY ADVS.
            SRI.D.KRISHNA PRASAD
            SMT.O.K.SANTHA
            SMT.S.SANTHY

RESPONDENT/S:

     1      SHARADA
     2      SARASWATHI
     3      MALATHI
     4      SHRIMATHI
     5      SUMATHI
     6      SHRIHARI BHAT
     7      SAVITHA
     8      SHRIKRISHNA B
     9      JAYASHRI RESPONDENTS 1 TO 7 AND 9 ARE
            REP BY THEIR POWER OF ATTORNEY HOLDER, RES
            NO.8, SHRI KRISHNA B RESIDING AT BALAKKA
            HOUSE,MULLERIA, PO, 671 543, KARADKA VILLAGE,
            KASARAGOD TALUK.
    10      RAJAGOPALA
            RESIDING AT KALLAPALLI HOUSE, PANATHADY
            VILLAGE, P.O.KALLAPPALLI, KASARAGOD TALUK.
    11      NITHYANANDA
            RESIDING AT KALLAPALLI HOUSE, PANATHADY
            VILLAGE, P.O.KALLAPPALLI, KASARAGOD TALUK.
    12      CHANDRAHASA RESIDING AT KALLAPALLI
            HOUSE, PANATHADY VILLAGE, P.O.KALLAPPALLI,,
            KASARAGOD TALUK.
    13      VISHNU BHAT
            RESIDING AT BALLAKKA HOUSE, PO MULLERIA 671
            543, KASARAGOD TALUK.
    14      SHAMAPRASAD
            RESIDING AT BALLAKKA HOUSE, PO MULLERIA 671
            543, KASARAGOD TALUK.
    15      RAJESH
            RESIDING AT BALLAKKA HOUSE, PO MULLERIA 671
            543, KASARAGOD TALUK.
    16      H.SUSHILA BHAT
            W/O.H NARAYANA BHAT,, RESIDING AT NOONHI HOUSE,
            P.O,RAJAPURAM 671 532,, KASARAGOD DISTRICT.
 O.P.(C) No.2119 of 2011
                                   3




    17        H.LAKSHMIDEVI
              W/O.LATE C MADHUSUDANA BHAT, RESIDING AT,
              HORANGALA HOUSE, PO KOILA, BANTWALA TALUK,
              KARNATAKA STATE.
    18        I.SAVITHRI BHAT
              W/O. I MADHAVA BHAT, RESIDING AT MOODALAMANE
              HOUSE, P.O.MAIROLTHADKA, BANDARU VILLAGE,
              BELTHANGADI, TALUK, KARNATKA STATE.
    19        B.SAVITHRI
              WIDOW OF GANAPATHI BHAT,RESIDING AT KALLAPALLY,
              HOUSE PANATHADY VILLAGE,P.O.KALLAPALLY,
              KASARAGOD TALUK.
    20        SHRILATHA
              W/O. SRIKRISHNA BHAT,RESIDING AT BEERWMOOLE
              HOUSE, PUTHUR TALUK, KARNATAKA STATE.
    21        GEETHA JAYADEV
              W/O. JAYADEV S, RESIDING AT 31-IST LABOUR
              COLONY, P.O.YANTRAPURA, HARIHARA
              TALUK,KARNATAKA STATE.
              BY ADVS.
              SRI.V.V.ASOKAN
              SRI.R.JAIKRISHNA


       THIS    OP   (CIVIL)   HAVING   COME   UP   FOR   ADMISSION   ON
06.10.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 O.P.(C) No.2119 of 2011
                                4




                          JUDGMENT

Dated this the 6th day of October, 2021

Learned Counsel for the petitioner submits

that the dispute has been settled amicably and

hence, the original petition is not pressed.

This is recorded and the original petition is

dismissed as not pressed.

Sd/-

V.G.ARUN JUDGE Scl/06.10.2021

 
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