Mini Sunny vs P.K. Gracy
2021 Latest Caselaw 20870 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                             PRESENT
              THE HONOURABLE MR. JUSTICE P.SOMARAJAN
    WEDNESDAY, THE 6TH DAY OF OCTOBER 2021 / 14TH ASWINA, 1943
                       FAO NO. 100 OF 2017

 AGAINST THE ORDER/JUDGMENT IN OP(IND) 2/2016 OF SUB COURT, PALA,
                             KOTTAYAM
APPELLANTS/PETITIONERS/PLAINTIFF:

    1     MINI SUNNY
          W/O. LATE SUNNY KURIAN,
          PARAMUNDAYIL HOUSE,
          ERUMAPARA KARA,
          MELUKKAVU P.O: 686 652,
          KOTTAYAM.

    2     CATHALEEN SANDRA THERES
          D/O. SUNNY KURIAN, PARAMUNDAYIL HOUSE,
          ERUMAPARA KARA, MELUKKAVU P.O: 686 652,
          KOTTAYAM - MINOR REPRESENTED BY MOTHER AND NATURAL
          GUARDIAN MINI SUNNY W/O. LATE SUNNY KURIAN.

          BY ADV SRI.K.G.BALASUBRAMANIAN


RESPONDENTS/RESPONDENTS/DEFENDANTS:

    1     P.K. GRACY
          W/O. JOY JOHN,
          THENGAMKUDIYIL HOUSE,
          POTHANIKKADU P.O:686 671,
          KOTHAMANGALAM.

    2     JOY JOHN
          S/O. JOHN, THENGAMKUDIYIL HOUSE,
          POTHANIKKADU P.O.686 671,
          KOTHAMANGALAM.

    3     JOLLYKUTTY P.K.
          THOTTAMADAM HOUSE, T.C. 3/1235,
          PATTA P.O:695 004,
          THIRUVANANTHAPURAM.

    4     ROSE MOL SUNNY
          W/O. SUNNY, AZHAKATHU HOUSE,
          THIRUVAMPADY VILLAGE/PO: 673 603,
          KOZHIKODE.
  FAO NO. 100 OF 2017

                               2

    5      SR. SYRIL (CHINNAMMA)
           ST. JOSEPH'S CONVENT, 8TH MILE,KAILING POGU P.O:
           734 301, WEST BENGAL.

    6      ALICE JAMES
           W/O. JAMES, SREYAS, AADUKUZHIYIL
           HOUSE,KUTTANELLOOR VILLAGE/P.O: 680 014,
           THRISSUR.

    7      K.K. JAMES
           KOCHUCHERICKAL HOUSE, T.C 10/1677 (1),
           PULIMMOODU JUNCTION, VATTIYOORKKAVU,
           THIRUVANANTHAPURAM: 695 013

    8      ANOOP JAMES
           S/O. JAMES, T.C 10/1677 (1),
           PULIMMOODU JUNCTION, VATTIYOORKKAVU,
           THIRUVANANTHAPURAM: 695 013.

    9      ANAND JAMES
           S/O. JAMES, T.C 10/1677 (1),PULIMMOODU JUNCTION,
           VATTIYOORKKAVU, THIRUVANANTHAPURAM: 695 013.

           BY ADV SRI.J.PRAKASH C.VADAKKAN




        THIS FIRST APPEAL FROM ORDERS HAVING COME UP FOR
HEARING ON 06.10.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
  FAO NO. 100 OF 2017

                                3




                         JUDGMENT

The learned counsel for the appellants

fairly submitted that the appeal can be

dismissed as withdrawn, for which a memo was

also filed. Hence, the appeal is dismissed as

withdrawn.

Sd/-

P.SOMARAJAN JUDGE SPV