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Abdurahiman.C.K vs The Thuvvur Grama Panchayath
2021 Latest Caselaw 20861 Ker

Citation : 2021 Latest Caselaw 20861 Ker
Judgement Date : 6 October, 2021

Kerala High Court
Abdurahiman.C.K vs The Thuvvur Grama Panchayath on 6 October, 2021
         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
              THE HONOURABLE MR.JUSTICE N.NAGARESH
 WEDNESDAY, THE 6TH DAY OF OCTOBER 2021/14TH ASWINA, 1943
                    WP(C) NO. 11916 OF 2014


PETITIONER:

         ABDURAHIMAN C.K., S/O. AHAMMED,
         AGED 56 YEARS, CHAKKALAKUNNAN HOUSE,
         MAMPUZHA, KARUVARAKUNDU,
         MALAPPURAM DISTRICT.

         BY ADVS.
         SRI.K.MOHANAKANNAN
         SMT.A.R.PRAVITHA


RESPONDENTS:

    1    THE THUVVUR GRAMA PANCHAYATH,
         REPRESENTED BY ITS SECRETARY,
         THUVVUR, MALAPPURAM DISTRICT-679 327.

    2    THE SECRETARY,
         THE THUVVUR GRAMA PANCHAYATH,
         THUVVUR, MALAPPURAM DISTRICT-679 327.

         BY ADV SRI.U.K.DEVIDAS

     THIS WRIT PETITION       (CIVIL) HAVING COME UP   FOR
ADMISSION ON 06.10.2021,      THE COURT ON THE SAME    DAY
DELIVERED THE FOLLOWING:
 WP(C) No.11916/2014
                                :2 :




                        JUDGMENT

~~~~~~~~~

Dated this the 6th day of October, 2021

When this writ petition came up for hearing today,

the learned counsel for the petitioner submitted that during the

pendency of the writ petition, the Grama Panchayat has

issued Ext.P8 final order and the petitioner proposes to

challenge the said final order.

In such circumstances, the writ petition is closed

granting liberty to the petitioner to challenge Ext.P8 order, in

accordance with law.

Sd/-

N. NAGARESH, JUDGE

aks/06.10.2021 WP(C) No.11916/2014

APPENDIX OF WP(C) 11916/2014

PETITIONER'S EXHIBITS

COPY OF THE RECEIPT SHOWING THE REMITTANCE OF FEES FOR GETTING BUILDING EXHIBIT P1 PERMIT ISSUED BY THE 2ND RESPONDENT DTD.14.1.2008.

COPY OF THE ELECTRICITY BILL EXHIBIT P2 DTD.3.3.2014 OF THE PETITIONER. COPIES OF THE PHOTOGRAPHS OF THE EXHIBIT P3 BUILDING OF THE PETITIONER. COPY OF THE APPLICATION SUBMITTED BY THE EXHIBIT P4 PETITIONER DTD.3.3.2011 BEFORE THE 2ND RESPONDENT.

COPY OF THE ACKNOWLEDGMENT ISSUED BY THE EXHIBIT P5 2ND RESPONDENT DTD.3.3.2011. COPY OF THE COMMUNICATION ISSUED BY THE EXHIBIT P6 2ND RESPONDENT TO THE PETITIONER DTD.5.7.2011.

COPY OF THE COMMUNICATION ISSUED BY THE EXHIBIT P7 2ND RESPONDENT DTD.16.4.2014. A TRUE COPY OF THE PROCEEDINGS OF THE EXHIBIT P8 1ST RESPONDENT DATED 11.02.2021. ncd

 
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