C.E.Mohanan vs Jerin Devid
2021 Latest Caselaw 20834 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
          THE HONOURABLE MR. JUSTICE A.MUHAMED MUSTAQUE
    WEDNESDAY, THE 6TH DAY OF OCTOBER 2021 / 14TH ASWINA, 1943
                     CON.CASE(C) NO. 1982 OF 2020
 AGAINST THE ORDER/JUDGMENT IN WP(C) 33200/2019 OF HIGH COURT OF
                                KERALA
PETITIONERS:

    1     C.E.MOHANAN, AGED 63 YEARS, S/O. EKKANDAN, CHANAYIL
          HOUSE KAILAS NAGAR, PALARIVATTOM P.O., KOCHI-682 025
          EPF A/C.NO.KR/KKD/0000279/000/0000519,PPO
          NO.KR/KCH/00089201

    2     R.JOHN BOSCO VASU, AGED 68 YEARS
          S/O.RAJU,'BOSMA',PONOTH ROAD, KALOOR, KOCHI-682 017,
          EPF A/C.NO.KR/KKD/2798/61,PPO NO.KR/KCH/59964

    3     M.B.SREEDHARAN, AGED 66 YEARS, S/O. BALAKRISHNAN,
          KUMARAPILLY HOUSE, PIRAROOR P.O., KALADY-683 574, EPF
          A/C.NO.KR/KKD/0000279/000/0000756,PPO
          NO.KR/KCH/00074825

    4     NANDAKUMARAN.P., AGED 62 YEARS, S/O.V.DAMODARAN
          NAMBIAR, SREERAGAM, KAIRALI ROAD, EROOR
          (S),P.O.THRIPUNITHURA, ERNAKULAM-682 306, EPF
          A/C.NO.KR/KKD/0000279/000/0000312,PPO
          NO.KR/KCH/00089939

    5     K.V.FRANCIS, AGED 63 YEARS, S/O. K.L.VARGHESE,
          KUTTIKKATTU HOUSE, ST.ANTONYS CHURCH ROAD, KALOOR,
          KOCHI-682 017
          EPF A/C.NO.KR/KKD/0000279/000/0000217,PPO
          NO.KR/KCH/00087485

    6     K.NANDAKUMAR, AGED 66 YEARS, S/O. RAGHAVAN
          NAIR,VATTAPPILLIL HOUSE, VATTAPILLIL LANE, ELAMAKKARA
          P.O., KOCHI-682 026
          EPF A/C.NO.KR/KKD/0000279/000/0000295,PPO
          NO.KR/KCH/00069646

    7     V.GOPAKUMAR, AGED 63 YEARS, S/O. M.K. NARAYANAN,
          UJJAINI,54A,. ULLAS NAGAR, THEKKUMBHAGAM, TRIPUNITHURA,
          ERNAKULAM-682 301, EPF
          A/C.NO.KR/KKD/0000279/000/00002186,PPO
          NO.KR/KCH/00084399
 CON.CASE(C) NO. 1982 OF 2020
                                   2

     8       K.K.MUHAMMED, AGED 66 YEARS, S/O.K.K.KALANTHANKKOYA,
             ATTAMVEETTIL HOUSE, CHANDRATHIL ROAD, EDAPPALLY.P.O.,
             KOCHI-682 024
             EPF A/C.NO.KR/KKD/0000279/000/0000114,PPO
             NO.KR/KCH/00073551

     9       P.JANARDHANAN NAIR, AGED 70 YEARS, S/O. P.KUTTAPPAN
             NAIR, PILAPARAMBATH HOUSE, PARAMBIL P.O. (VIA)
             MARIKUNNU, CALICUT-673 012, EPF
             A/C.NO.KR/KKD/279/837,PPO NO.KR/KCH/35745

     10      M.P.BHASKARAN, AGED 65 YEARS, S/O. K.NARAYANA MENON,
             34/111B, SUBHASREE, NOCHIKKATT (H), CHUTTUPADUKARA,
             EDAPPALLY P.O., KOCHI-682 024, EPF
             A/C.NO.KR/KKD/0000279/000/0000656,PPO
             NO.KR/KCH/00080110

     11      RAMANUJAN.K.B., AGED 65 YEARS
             S/O. K.P.BALAKRISHNA MENON, SREERAMAM HOUSE,
             BALAKRISHNA MENON ROAD, EDAPPALLY P.O., KOCHI-682 024,
             EPF A/C.NO.KR/KKD/0000279/000/0000213,PPO
             NO.KR/KCH/00075896

     12      V.G.SIVAN, AGED 64 YEARS
             S/O. T.P. GANGADHARAN, VELIPARAMBIL HOUSE, KALABHAVAN
             ROAD, KOCHI-682 018,EPF
             A/C.NO.KR/KKD/0000279/000/0000475,PPO
             NO.KR/KCH/00083204

     13      SURESHBABU.N.R., AGED 64 YEARS, S/O. N.A RATHEESHAN,
             NEDUVELIPARAMBU, CHALIKKAVATTOM, VENNALA P.O., KOCHI-
             682 028, EPF A/C.NO.KR/KKD/0000279/000/0000299,PPO
             NO.KR/KCH/00087483

     14      SALAHUDDIN.E., AGED 61 YEARS, S/O.M.ESMAILKUTTY, SADR
             48/188, ALIYA GARDENS, PANCHIKKAL, AYYANTHOLE,
             THRISSUR-680 003, EPF
             A/C.NO.KR/KKD/0000279/000/00005866,PPO
             NO.KR/KCH/00100450

     15      RAVINDRAN.P.K., AGED 62 YEARS, S/O. KUNJAN, SREEDEV,
             SUNDAY ROAD, CHEVAYUR, KOZHIKODE-673 017, EPF
             A/C.NO.KR/KKD/0000279/000/0000771,PPO
             NO.KR/KCH/00060979

     16      P.K.SURENDRAN, AGED 61 YEARS, S/O.S.R KUMARAN,
             SAMEERAM, ANJALI GARDENS NEW LANE, PALLIPURAM P.O.,
 CON.CASE(C) NO. 1982 OF 2020
                                   3

             PALAKKAD-678 006, EPF
             A/C.NO.KR/KKD/0000279/000/0000770,PPO
             NO.KR/KCH/00066346

     17      VENUKUMAR.S.D., AGED 61 YEARS, S/O. A.R.DAMODARA
             PANICKER, SREEMANGALTH , KALLISSERY P.O., CHENGANNUR,
             ALAPPUZHA-689 124, EPF
             A/C.NO.KR/KKD/0000279/000/00001739,PPO
             NO.KR/KCH/00110458

     18      PRAKASHAN T.P., AGED 62 YEARS, S/O. PRABHAKARAN,
             THINDIPARAMBIL, CONVENT ROAD, PONNURUNNI, VYTTILA,
             KOCHI-682 019EPF A/C.NO.KR/KKD/0003311/000/0000070,PPO
             NO.KR/KCH/00089964

     19      AYYAPPACHANDRAN, AGED 63 YEARS, S/O.K.GENGADHARAN NAIR,
             'KIDDIES',44/2077,ASHOKA ROAD NORTH, KALOOR, KOCHI-682
             017, EPF A/C.NO.KR/KKD/0002702/000/0000062,PPO
             NO.KR/KCH/00081870

     20      SASEENDRAN.M.N., AGED 61 YEARS, S/O.M.K.NARAYANAN,
             MANNATHARAYIL HOUSE, CHOTTANIKKARA P.O., ERNAKULAM-682
             312, EPF A/C.NO.KR/KKD/0003311/000/0000071,PPO
             NO.KR/KCH/00099344

     21      MADHAVAN MAUVANAL, AGED 64 YEARS, S/OV.T.AMBUJAKSHAN,
             THURUTHIPILLY HOUSE, PERUMPILLY WEST, NARAKAL P.O.,
             ERNAKULAM-682 505EPF
             A/C.NO.KR/KKD/0000169/000/0000849,PPO
             NO.KR/KCH/00089859

     22      RAMDAS.K.A, AGED 68 YEARS, S/O. AYYAPPAN V.R.,
             CHETTIPARAMBIL HOUSE, ELAMAKKARA P.O., ERNAKULAM-682
             026, EPF A/C.NO.KR/KKD/000169/000/0000331,PPO
             NO.KR/KCH/00070758

     23      PRAKASH.P.S., AGED 65 YEARS, S/O. P.V.SOMAN, PLAMKUDY
             HOUSE 9SARASWATHY NIVAS0, THEKKE ANGADI PALACE ROAD,
             PUTHYEDOM, KANJOOR P.O., ERNAKULAM-683 571, EPF
             A/C.NO.KR/KKD/000169/000/0000456,PPO NO.KR/KCH/00085386

             BY ADVS.
             V.V.NANDAGOPAL NAMBIAR
             SMT.SMITHA (EZHUPUNNA)
             SRI.DHEERAJ KRISHNAN PEROT
             SMT.CHITRA JOHNSON
 CON.CASE(C) NO. 1982 OF 2020
                                   4


RESPONDENTS:

1 JERIN DEVID ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION, SUB REGIONAL OFFICE, KOZHIKODE-673 006

2 SHRI.K.J.XAVIER, ASSISTANT PROVIDENT FUND COMMISSIONER, EMPLOYEES PROVIDENT FUND ORGANIZATION, SUB REGIONAL OFFICE,ERNAKULAM-682 017

3 SHRI.SUNIL BHARTHWAL IAS AGED 53 YEARS CENTRAL PROVIDENT FUND COMMISSIONER, EPF HEAD OFFICE, BHAVISHYANIDHIBHAVAN, 14-BHIKAJI CAMA PLACE, NEW DELHI- 110 066

BY ADV DR.ABRAHAM P.MEACHINKARA

THIS CONTEMPT OF COURT CASE (CIVIL) HAVING BEEN FINALLY HEARD ON 06.10.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING: CON.CASE(C) NO. 1982 OF 2020

JUDGMENT

The contempt case is closed with liberty to reopen after the

disposal of the review petition by the Apex Court. It can be

reopened with a memo to be filed by the Advocate.

Sd/-

A.MUHAMED MUSTAQUE

JUDGE

PR CON.CASE(C) NO. 1982 OF 2020

APPENDIX OF CON.CASE(C) 1982/2020

PETITIONER ANNEXURE ANNEXURE-1 CERTIFIED COPY OF THE JUDGMENT DATED 10.06.2020 IN WPC NO.33200/2019

RESPONDENT ANNEXURE sAnnexure R1(A) TRUE COPY OF ESTIMATION OF LIABILITY OF EPS DATED 27.12.2018 PREPARED BY M/S K. A. PANDIT, CONSULTANT AND ACTUARIES FOR EPFO.

Annexure R1(B) TRUE COPY OF ESTIMATION OF LIABILITY OF EPS 1995 AS ON 31.03.2017 PREPARED BY M/S K. A. PANDIT, CONSULTANT AND ACTUARIES FOR EPFO DATED 27.12.2018.

Annexure R1(C) TRUE COPY OF EXPLANATORY STATEMENT DATED 20.06.2019 PREPARED BY M/S K. A. PANDIT, CONSULTANT AND ACTUARIES FOR EPFO.

Annexure R1(D) TRUE COPY OF A MODEL CALCULATION OF A RETIRED EMPLOYEE ON HIGHER CONTRIBUTION OF SALARY.

Annexure R1(E) TRUE COPY OF THE ORDER OF THE HON'BLE SUPREME COURT DATED 18.01.2021 SPECIAL LEAVE PETITION TO APPEAL (CIVIL) NO.16721-16722/2019.

Annexure R1(F) TRUE COPY OF THE ORDER DATED 06.02.2020 IN CONMT PET.(C) NO.1917 -1918/2018 IN CA NO.10013-10014/2016 PENDING BEFORE HON'BLE SUPREME COURT OF INDIA.

Annexure R1(G) TRUE COPY OF THE JUDGMENT OF THE HON'BLE COURT IN CONTEMPT CASE (C) NO.498 OF 2020 DATED 04.08.2020.

Annexure R1(H) TRUE COPY OF THE ORDER DATED 03.07.2020 IN W.P.(C) NO.2654 OF 2020 OF THIS HON'BLE COURT.

Annexure R1(I) TRUE COPY OF THE ORDER OF THE HON'BLE HIGH COURT OF PUNJAB AND HARYANA BY ORDER DATED 14.01.2020 IN CWP NO.19985 OF 2018.

Annexure R1(J) TRUE COPY OF THE ORDER OF THE HON'BLE INDORE BENCH OF HIGH COURT OF MADHYA PRADESH BY ORDER DATED 03.03.2020 IN WP NO.20572 OF CON.CASE(C) NO. 1982 OF 2020

2018.

Annexure R1(K) TRUE COPY OF THE REFERENCE ORDER DATED 21.12.2020 IN W.A. NO.1588/2020 AND CONNECTED CASES OF THIS HON'BLE COURT.

Annexure R1(L) TRUE COPY OF THE REFERENCE ORDER DATED 11.01.2021 IN W.A. NO.1780/2020 OF THIS HON'BLE COURT.

Annexure R1(M) TRUE COPY OF THE ORDER DATED 29.01.2021 OF THE HON'BLE SUPREME COURT IN SLP NO.16721- 16722/2019.