Citation : 2021 Latest Caselaw 20820 Ker
Judgement Date : 6 October, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE SUNIL THOMAS
WEDNESDAY, THE 6TH DAY OF OCTOBER 2021 / 14TH ASWINA, 1943
WP(C) NO. 12732 OF 2021
PETITIONERS:
1 UDAYAKUMAR K.
AGED 25 YEARS
S/O. KRISHNAN V, RESIDING AT KARADIKUNNU HOUSE,
TARUR P.O, PALAKKAD - 678544, ROLL NO. 9212010605
2 SANJAY SIVAN
AGED 23 YEARS
S/O. SADASIVAN NAIR G, RESIDING AT MAMPATTA
VAISHNAVAM, KOIKALBAGHAM, KUNNATHUR, PERUVELIKKARA
P.O, KOLLAM - 691500, ROLL NO. 9204004864
3 MIDHUN K.G.
AGED 23 YEARS
S/O. GANGADHARAN K.N, RESIDING AT KADAKULAM,
ATHIRATTUKUNNU, POOTHADI, WAYANAD - 673596,
ROLL NO. 9211012259.
4 AVINASH RAMACHANDRAN NAIR
AGED 22 YEARS
S/O.RAMACHANDRAN NAIR G., RESIDING AT VATTAPARAMPIL
HOUSE, AYAPARAMPU P.O, ALAPPUZHA - 690517,
ROLL NO. 9211005001.
5 VISHNU U
AGED 23 YEARS
S/O. UDHAYAKUMAR P, RESIDING AT THEKKEMARIYIL,
PARUTHIPULLY, PERINGOTTUKURISSI, PALAKKAD - 678573,
ROLL NO. 9212001596.
6 GOKUL KRISHNAN
AGED 24 YEARS
S/O. KRISHNANKUTTY NAIR, RESIDING AT
VELLOOPARAMBIL, KUZHIMATTOM P.O, PANACHIKADU,
KOTTAYAM - 686533,
ROLL NO. 9204006634.
7 ASWANTH V.C
WPC No.12732 of 2021
2
AGED 22 YEARS
S/O. SURESH BABU V.C. RESIDING AT VALAPPIL,
CHOLAKKARA HOUSE, CHALIPPARAMP, CHELAMBRA,
MALAPPURAM - 673634, ROLL NO. 9206007323.
8 DINEEP V.K
AGED 26 YEARS
S/O. KRISHNADAS V.K, RESIDING AT PUTHANVEEDU,
VELLAPPANA, PERUVEMBA P.O, PALAKKAD - 678531,
ROLL NO. 9212003758.
9 SREEHARI S.R.
AGED 21 YEARS
S/O. SREEKUMAR M, RESIDING AT SREERAG BHAVAN,
PARAPPARA, VITHURA P.O, THIRUVANANTHAPURAM -
695551, ROLL NO.9211015864.
10 SUDHARSAN R,
AGED 22 YEARS
S/O. RAVI V, RESIDING AT MANNAMPARAMBU HOUSE,
KAVILPAD P.O, OLAVAKKOD, PALAKKAD - 678012, ROLL
NO. 9212002635.
11 SALMAN K.S
AGED 24 YEARS
S/O. SAKEER HUSSAIN K.M., RESIDING AT KUNJOOR
HOUSE, PANANGAD THERUVU, PUTHUCODE P.O,
PALAKKAD - 678687,
ROLL NO. 9212003502.
12 ANJU K.M
AGED 21 YEARS
D/O. MANIKANDAN K.M, RESIDING AT KAMBARAMKUNNU,
NADUVATHAPARA, PERINGOTTUKURUSSI,
PALAKKAD - 678574,
ROLL NO. 9212010210.
13 ASWATHI RAJESH
AGED 23 YEARS
D/O. RAJESH A.D., RESIDING AT ALAKULATH VALAPPIL,
NELLIYAD, KUTTUR P.O, KUTTOOR, KANNUR - 670306,
ROLL NO. 9206019243.
14 VISMAYA U
AGED 24 YEARS
D/O.UNNIKRISHNAN, RESIDING AT MANGALATH HOUSE,
WPC No.12732 of 2021
3
KALLERI, KANNAMBRA P.O, PALAKKAD - 678686.
ROLL NO. 9212010817.
15 ABHIRENJ M.
AGED 25 YEARS
S/O. MONY P, RESIDING AT MONYMANGALAM,
PAVITHRESWARAM P.O, PAVITHRESWARAM,
KOLLAM - 691507, ROLL NO. 9211018632.
16 MANIKANDAN P
AGED 24 YEARS
S/O. GOVINDAN KUTTY P, RESIDING AT PRASADAM
HOUSE, KOOLIMUNDA, EDAKKARA, EDAKKARA-NILAMBUR,
MALAPPURAM - 679331, ROLL NO. 9206006292.
17 SHAREEF J
AGED 27 YEARS
S/O. JAILAVUDHEEN E., RESIDING AT KOUNDATHARA
HOUSE, VADAVANNUR, VADAVANNUR P.O,
PALAKKAD - 678504,
ROLL NO. 9204003187.
18 SREEJITH U.
AGED 23 YEARS
S/O. GOPINADAN U, RESIDING AT UNNATH,
PATHAIKKARA, PERINTHALMANNA, ERAVIMANGALAM P.O,
MALAPPURAM - 679340, ROLL NO. 9206020673.
19 NIKHIL K
AGED 25 YEARS
S/O. HARIDASAN K., RESIDING AT KARIYATT,
PERUMANNA, PERUMANNA P.O, KOZHIKODE - 673019,
ROLL NO. 9206013886.
20 ROSHILA K.A
AGED 26 YEARS
D/O. ASOKAN K.M, RESIDING AT KOODAKKAYI HOUSE,
ALAKODE P.O, THALIPARAMBA, KANNUR - 670571,
ROLL NO. 9206021689.
21 SYAM A.S
AGED 21 YEARS
S/O. SASINDARAN A.K., RESIDING AT AMMUKKARAN
HOUSE, KELTRON, ATHANI P.O, TRISSUR - 680581,
ROLL NO. 9212000503.
WPC No.12732 of 2021
4
22 SIJU K
AGED 25 YEARS
S/O. KRISHNANKUTTY V.,
RESIDING AT SINU BHAVANAM, KOTHAPURAM,
KARALI JUNCTION P.O, KOLLAM - 690521,
ROLL NO. 9211015153.
23 HARIKRISHNAN T.K.
AGED 23 YEARS
S/O. PREMAJAN, RESIDING AT THEVARKUNNATH,
MUTHUVANNACHA P.O., QUILANDY, KOZHIKODE - 673508,
ROLL NO. 9206007952.
24 ADARSH M
AGED 21 YEARS
S/O. VALSAN V.K, RESIDING AT MULLERIKANDI HOUSE,
KOLATHUR, CHUZHALI, KANNUR - 670142,
ROLL NO. 9206024878.
25 ADHUN S.S.
AGED 22 YEARS
S/O. SANKAR NARAYANAN, RESIDING AT ADHUN NIVAS,
KUNNUMPURAM, AYIRAKUZHY P.O, CHITHARA,
KOLLAM - 691559, ROLL.NO. 9211013816.
26 HAREESH B
AGED 23 YEARS
S/O. BHASKARAN, RESIDING AT KELATH HOUSE,
MANNAMPULLY, MATHUR, PALAKKAD - 678571,
ROLL NO. 9212004391.
27 SUGANAN K
AGED 23 YEARS
S/O. KRISHNAN, RESIDING AT NADUVATHKOLAMBU,
KARIPPODE, PUDUNAGARAM, PALAKKAD - 678503,
ROLL NO. 9212010566.
28 ARJI R. KURUP
AGED 22 YEARS
RAJAGOPALA KURUP, RESIDING AT RG NIVAS,
KANNANKODE, VENJARAMOOD P.O,
THIRUVANANTHAPURAM - 695607,
ROLL.NO. 9211007349,
29 JISHNU O.U.
AGED 21 YEARS
WPC No.12732 of 2021
5
S/O. UNNIKRISHNAN O.R, RESIDING AT KRISHNA
CHAITHANYA, MOZHIKUNNAM, NOCHIPPULLY P.O, MUNDUR,
PALAKKAD - 678592, ROLL NO. 9212007587.
30 AMAL SANTHOSH P.V.
AGED 25 YEARS
S/O. SANTHOSH KUMAR P.V, RESIDING AT PUTHIYA
VEETTIL HOUSE, NIDUVALOOR, CHUZHALI P.O,
KANNUR - 670142, ROLL NO. 9206014213.
31 SOORAJ S
AGED 24 YEARS
S/O. SUNIL KUMAR S, RESIDING AT REJANI NIVAS,
VETTIYARA P.O, NAVAIKULAM,
THIRUVANANTHAPURAM - 695603, ROLL NO. 9211012840.
32 SREEJITH S
AGED 24 YEARS
S/O. SIVARAJAN, RESIDING AT VIRUTHI, NENMENI P.O,
KOLLENGODE, PALAKKAD - 678506,
ROLL NO. 9212007619.
33 LAVANYA L
AGED 20 YEARS
D/O. LAKSHMANAN K, RESIDING AT PANAMKAD HOUSE,
KANJIKODE P.O, PUDUSERRY, PALAKKAD - 678621,
ROLL NO. 9212012538.
34 ANTO S.S
AGED 24 YEARS
S/O. SUNDHARAN N, RESIDING AT A S BHAVAN,
BTHELPURAM, MALAYINKAVU, CHERIYAKOLLA P.O,
KUNNATHUKAL, THIRUVANANTHAPURAM - 695504,
ROLL NO. 9211002903.
35 ASHARAF A
AGED 23 YEARS
S/O. ABDUL JABBAR, RESIDING AT AYYAPPANKADU,
ERIMAYUR P.O, ERIMAYUR 1, PALAKKAD - 678546,
ROLL NO. 9212000673.
36 VISHNU K
AGED 25 YEARS
S/O. KRISHNAN A, RESIDING AT KOOTHUPARAMBU HOUSE,
EDATHARA P.O, PALAKKAD - 678611,
ROLL NO. 9212008954.
WPC No.12732 of 2021
6
37 AJEEV C
AGED 26 YEARS
S/O. CHANDRAN E, RESIDING AT PUTHANVEEDU,
KOIMARPADAM, KODUVAYUR P.O, PALAKKAD - 678501,
ROLL NO. 9212008273.
38 SIJIN R
AGED 24 YEARS
S/O. RAJAN K, RESIDING AT THANDARK, THEKKEDESOM
P.O, NALLEPILLY, PALAKKAD - 678533,
ROLL NO. 9212004759.
39 MINTU RAJU
AGED 25 YEARS
S/O. RAJU P.S, RESIDING AT AMPATTU, POOTHETHU,
CHENNEERKARA P.O, PATHANAMTHITTA - 689503,
ROLL NO. 9211000714.
40 VINEESH V
AGED 28 YEARS
S/O. VELAYUDHAN, RESIDING AT 3/54,
ELAYABHAGAVATHI KAVU, TATTAMANGALAM, P.O,
TATTAMANGALAM (PART), PALAKKAD - 678102,
ROLL NO. 9212000656.
41 SHAHIN S.H
AGED 21 YEARS
S/O. SHIHABUDEEN M, RESIDING AT BLOCK NO. 181,
VENKOLLA, PERINGAMALA, THIRUVANANTHAPURAM -
691541, ROLL NO. 9211013211,
42 SHAMSUDHEEN P.P
AGED 25 YEARS
S/O. SAIDALAVI P.P, RESIDING AT PULIKKAPARAMBIL,
KUTHUKKALLU PARAMBU, ANANTHAVOOR P.O,
MALAPPURAM - 676301, ROLL NO. 9206012425.
43 SANTHOSH R
AGED 25 YEARS
S/O. RAJAMANICKAN, RESIDING AT THELUNGUTHARA,
METTUPALAYAM, TATTTAMANGALAM P.O, PALAKKAD -
678102, ROLL NO. 9212004252.
WPC No.12732 of 2021
7
44 MURALI M
AGED 22 YEARS
S/O. MUTHU R, RESIDING AT CHATHANKULANGARAPARAMBU
HOUSE, KANNADI P.O, PALAKKAD - 678701, ROLL NO.
9212012589.
45 SHINOJ N
AGED 23 YEARS
S/O.NIRMALA M.P, RESIDING AT MANATHOOR,
PULLAYKKODI HOUSE, THALIPARAMBA, KANNUR - 670141,
ROLL NO. 9206006808.
46 SAJITHA K
AGED 29 YEARS
D/O. KANDAMUTHAN K, RESIDING AT MURUGANODE HOUSE,
PANAYUR P.O, ATHICODE, POLPULLY, PALAKKAD -
678552, ROLL NO. 9212012728.
BY ADVS.
NAVOD PRASANNAN PATTALI
K.V.KRISHNAKUMAR
RESPONDENTS:
1 UNION OF INDIA
REPRESENTED BY ITS SECRETARY, MINISTRY OF
PERSONNEL, PUBLIC GRIEVANCE & PENSION, DEPARTMENT
OF PERSONAL & TRAINING, NORTH BLOCK,
NEW DELHI - 110001.
2 MINISTRY OF HOME AFFAIRS
REPRESENTED BY ITS SECRETARY, NORTH BLOCK,
NEW DELHI - 110001.
3 STAFF SELECTION COMMISSION
REPRESENTED BY ITS REGIONAL DIRECTOR (KKR), 1ST
FLOOR, "E" WING, KENDRIYA SADAN, KORAMANGALA,
BENGALURU, KARNATAKA - 560034.
4 CENTRAL ARMED POLICE FORCES
REPRESENTED BY JOINT SECRETARY, (COORDINATION &
INTERNATIONAL COOPERATION), MINISTRY OF HOME
AFFAIRS, NORTH BLOCK, NEW DELHI - 110001.
WPC No.12732 of 2021
8
5 DIRECTORATE GENERAL
CENTRAL RESERVE POLICE FORCE (RECRUITMENT
BRANCH), EAST BLOCK - 07, LEVEL -04, SECTOR -01,
R.K PURAM, NEW DELHI - 110066.
6 DIRECTOR GENERAL
BORDER SECURITY FORCE, BLOCK 10, CGO COMPLEX,
LODHI ROAD, NEW DELHI - 110003.
7 DIRECTOR GENERAL
ASSAM RIFLES, HQ DGAR, ASSAM RIFLES, SHILLONG,
MEGHALAYA - 793002.
8 ADDITIONAL DIRECTOR GENERAL (MEDICAL)
CAPF'S , NSG & AR, WEST BLOCK, R.K.PURAM,
NEW DELHI - 110066.
9 COMMANDANT
HQR 162 BN, BORDER SECURITY FORCE, KAINUR CAMP,
MULAYAM P.O, THRISSUR, KERALA - 680751.
10 DEPUTY INSPECTOR GENERAL OF POLICE
GROUP CENTRE, CENTRAL RESERVE POLICE FORCE,
PALLIPURAM, THIRUVANANTHAPURAM - 695316.
*11 *ADDL.R11 CENTRAL FORENSIC SCIENCE LABORATORY
DIRECTORATE OF FORENSIC SCIENCE SERVICES,
MINISTRY OF HOME AFFAIRS, GOVERNMENT OF INDIA,
RAMANTHAPUR, HYDERABAD, TELENGANA- 500 013,
REPRESENTED BY ITS DIRECTOR.
*IMPLEADED AS ADDL.R11 AS PER ORDER DATED
10.08.2021 IN I.A.01/2021 IN WP(C)12732/2021
BY ADV SRI.HARIDAS P.NAIR, CGC
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR
ADMISSION ON 06.10.2021, THE COURT ON THE SAME DAY
DELIVERED THE FOLLOWING:
WPC No.12732 of 2021
9
JUDGMENT
Dated this the 06th day of October, 2021
The petitioners are some of the successful
candidates in the examination conducted to the post
of Constables for various Police and Armed Forces.
They had cleared all the three stages of recruitment
process which are, the Computer Based Examination
(CBE), followed by the Physical Standard Test,
Physical Efficiency Test and Detailed Medical
Examination (DME). Ext.P1 is the list of candidates
selected from Kerala. Ext.P1 related to 62
candidates, whose results were withheld. Petitioners
are included in that list. Results are withheld due to
technical issues relating to biometric data of the
petitioners. It has been forwarded for forensic
examination. The results are awaited. According to
the petitioners, the biometric data of each candidate
is collected during CBE. Biometric data collected
includes photographs, finger prints, signatures and WPC No.12732 of 2021
Aadhar Card details. It is cross verified when each of
them appears for each stage of selection. In case of
discrepancy at any stage, 10 photographs, 10
signatures, 10 copies of finger prints and handwriting
are taken.
2. The apprehension of the petitioners is that,
after having successfully come out through all the
stages of tests, their appointment is delayed due to
the issue relating to the biometric system. According
to the petitioners, the respondents have even
collected sufficient materials for further cross
verification. According to the learned Counsel for the
petitioners, the persons, who got selected along with
the petitioners regarding whose biometrics there
were no issues, have already commenced training
and have undergone substantial part of it. It seems
that almost every possible steps have been taken to
ensure and confirm the identity of the candidates. It
is true that the respondents need a confirmation in
the biometric process also. However, that alone WPC No.12732 of 2021
cannot stand in the way of the petitioners losing their
chance.
3. The learned CGC opposing the application
contended that, the FSL report is still awaited and the
respondents have to wait till the Forensic Reports are
announced. The learned CGC further contended that
the petitioners if selected, are ultimately expected to
carry out the internal operations and even at the
border sensitive areas. Hence, the appointing
authority cannot take the chance of any error in
identification, will be too risky for the establishment.
4. In the above circumstances, there will be a
direction to respondents to expedite the Forensic
Examination and to address the laboratory to send
the Forensic Reports at the earliest. Pending the
above, respondents shall forthwith initiate process for
issuing appointment orders to each of the petitioners
finally selected. The petitioners shall produce
individual notarised affidavits wherein, each shall
confirm his / her identity and affix the signature and WPC No.12732 of 2021
thumb impression, with reference to their approved
records like Aadhar Card or Passport or Driving
License. They shall affirm that in case of any
impersonation leading to their removal from the
Forces, they will accept it and return all the monetary
or other benefits which they have received,
unconditionally. They shall report at the time and
place as directed in the call letter. Respondents shall
cross check all requisite documents. After satisfactory
confirmation, they shall be appointed provisionally,
subject to FSL Report. The entire process shall be
completed by the respondents at the earliest.
The Writ Petition is disposed of, accordingly.
Sd/-
SUNIL THOMAS
JUDGE SKP/6-10 WPC No.12732 of 2021
APPENDIX OF WP(C) 12732/2021
PETITIONERS' EXHIBITS:
EXHIBIT P1 TRUE COPY OF THE FINAL RESULT DATED 28.01.2021 FOR THE STATE OF KERALA IN CONSTABLES(GD) IN CENTRAL ARMED POLICE FORCES (CAPF'S), NIA & SSF AND RIFLEMAN (GD) IN ASSAM RIFLES (AR) EXAMINATION - 2018 ISSUED BY THE 3RD RESPONDENT.
EXHIBIT P2 TRUE COPY OF THE ORDER DATED 20.01.2021 IN WRIT PETITION (CIVIL) NO. 24526 OF 2020 OF THIS HON'BLE COURT.
EXHIBIT P3 TRUE COPY OF THE LIST - I, OF THE 222 FEMALE CANDIDATES SELECTED AND RECOMMENDED FOR APPOINTMENT BY THE 3RD RESPONDENT.
EXHIBIT P4 TRUE COPY OF THE LIST-II OF THE 1220 MALE CANDIDATES SELECTED AND RECOMMENDED FOR APPOINTMENT BY THE 3RD RESPONDENT.
EXHIBIT P5 TRUE COPY OF THE LIST -III OF THE 8 FEMALE AND 54 MALE CANDIDATES WHOSE RESULTS HAVE BEEN WITHHELD BY THE 3RD RESPONDENT.
EXHIBIT P6 TRUE COPY OF THE LETTER DATED 16.04.2021 ISSUED BY THE 2ND RESPONDENT TO THE 7TH AND 8TH RESPONDENTS.
RESPONDENTS' EXHIBITS: NIL
TRUE COPY
P.A.TO JUDGE
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!