Thuravoor Service Co-Operative ... vs Joint Registrar Of Co-Operative ...
2021 Latest Caselaw 20779 Ker

WA No.1646/2020                                  1/1

                          IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                          PRESENT
                        THE HONOURABLE MR. JUSTICE ALEXANDER THOMAS
                                             &
                         THE HONOURABLE MR. JUSTICE A. BADHARUDEEN
                  Tuesday, the 5th day of October 2021 / 13th Aswina, 1943
                                     WA NO. 1646 OF 2020

        AGAINST JUDGMENT DATED 02.12.2020 IN WP(C) 20210/2020 OF THIS COURT.

                                             ---

   APPELLANT/PETITIONER:

      THURAVOOR SERVICE CO-OPERATIVE BANK LTD NO.E69,THURAVOOR P.O.,

      ANGAMALY - 683 586. REPRESENTED BY ITS PRESIDENT.

    BY ADVS.M/S.A.JAYASANKAR & MANU GOVIND

   RESPONDENTS/RESPONDENTS:

    1.JOINT REGISTRAR OF CO-OPERATIVE SOCIETIES,ERNAKULAM,

      CIVIL STATION,KAKKANAD,COCHIN -682 030.

    AND 3 OTHERS.

    BY GOVERNMENT PLEADER FOR R1 TO R3.

    ADV.SRI.G.SANTHOSH KUMAR FOR R4.


        This Writ Appeal again coming on for orders on 05/10/2021 upon
   perusing the appeal memorandum and this Court's order dated 01/09/2021,
   the court on the same day passed the following:

                                            ORDER

The interim order is current upto 31/10/2021.

List the case in the Petition List on 25/10/2021.

05/10/2021 Sd/-ALEXANDER THOMAS,JUDGE

Sd/-A.BADHARUDEEN,JUDGE

05-10-2021 /True Copy/ Assistant Registrar