P.S.Bava Rawther vs State Of Kerala
2021 Latest Caselaw 20718 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
                 THE HONOURABLE MR.JUSTICE N.NAGARESH
     TUESDAY, THE 5TH DAY OF OCTOBER 2021 / 13TH ASWINA, 1943
                       WP(C) NO. 22463 OF 2010
PETITIONER:

          P.S.BAVA RAWTHER
          POTAYKANDATHIL VEEDU, NEAR N.G.O.QUARTERS,
          MUVATTUPUZHA P.O.

          BY ADVS.
          SRI.P.B.SURESH KUMAR
          SRI.K.P.SUJESH KUMAR



RESPONDENTS:

    1     STATE OF KERALA
          REPRESENTED BY THE CHIEF SECRETARY TO GOVERNMENT,,
          GOVERNMENT SECRETARIAT, THIRUVANANTHAPURAM.

    2     SECRETARY TO GOVERNMENT
          PUBLIC WORKS DEPARTMENT, SECRETARIAT,,
          THIRUVANANTHAPURAM.

    3     CHIEF ENGINEER
          PUBLIC WORKS DEPARTMENT, THIRUVANANTHAPURAM.

    4     P.J.JACOB PARAMBATHCHERRY
          ALIMCHUVADU, EDAPPALLY P.O., COCHIN-24.

    5     K.S.POULOSE KALLUNGAL HOUSE
          MATTOOR, KALADY P.O., ERNAKULAM-683 574.

    6     ANDREWS MATHEW VEMBANAT HOUSE
          PUTHIYAKAVU, THRIPUNITHURA-671 314.

    7     P.ROY, ROSELANDS, IRIMPANAM P.O.
          ERNAKULAM-671 318.

    8     P.ANIL FERNANDEZ, ROSE VILLA
          KODIMATHA P.O., KOTTAYAM-686 003.

    9     GEORGE SEBASTIAN, ALENCHERRY HOUSE
          ATHIRAMPUZHA P.O., KOTTAYAM-686 651.
 WP(C) NO.22463/2010
                                  2

     10      SREEKUMAR.V.N, MANAGING PARTNER,
             M/S.ESSARJAY CARRIERS, IX/291/1, JAI NIVAS,
             COMPLEX, PUTHENCRUZ P.O., ERNAKULAM.

             BY ADVS.
             SRI.ABRAHAM P.GEORGE
             SRI.BIJU .C. ABRAHAM
             SRI.K.VINODKUMAR 70789
             SMT.RASHMI K.M., SR.GP




      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   05.10.2021,   THE   COURT   ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO.22463/2010
                                      3

                     P.V.KUNHIKRISHNAN, J
               -------------------------------
                   W.P.(C)No.22463 of 2010
              --------------------------------
           Dated this the 05th day of October 2021

                                JUDGMENT

The above writ petition is filed with following

prayers:

"i) issue a writ of certiorari or any other appropriate writ, direction or order calling for the records leading to Exhibit P4 Circular of the Government bearing No.1444/H3/2010/PWD dated 31/3/2010 and quashing the same.

ii) issue such other further relief as this Honourable Court deem fit and proper to grant in the circumstances of the case."

2. Today when the matter came up for

consideration, the learned Government Pleader and

the learned counsel appearing for the contesting

respondents submitted that the matter has become

infructuous.

Therefore, this Writ petition is dismissed as

infructuous.

Sd/-

P.V.KUNHIKRISHNAN JUDGE DM