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Prathiba Developers (P) Ltd vs State Of Kerala
2021 Latest Caselaw 20705 Ker

Citation : 2021 Latest Caselaw 20705 Ker
Judgement Date : 5 October, 2021

Kerala High Court
Prathiba Developers (P) Ltd vs State Of Kerala on 5 October, 2021
WP(C) NO. 5534 OF 2017                 1



                 IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
              THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
     TUESDAY, THE 5TH DAY OF OCTOBER 2021 / 13TH ASWINA, 1943
                          WP(C) NO. 5534 OF 2017
PETITIONER/S:

               PRATHIBA DEVELOPERS (P) LTD.
               KARUKUNNATHU BUILDING,KASIM LANE, KALOOR,COCHIN.
               682017,REPRESENTED BY ITS PROJECT MANAGER,MR. JACOB
               JOHN, AGED 60, S/O C.C JOHN.

               BY ADVS.
               SRI.SANTHOSH MATHEW
               SRI.ARUN THOMAS
               SRI.ALPHIN ANTONY
               SRI.JENNIS STEPHEN
               SMT.MARIA ROY
               SRI.VIJAY V. PAUL



RESPONDENT/S:

      1        STATE OF KERALA
               REPRESENTED BY THE SECRETARY TO GOVERNMENT,SCHEDULED
               TRIBES DEVELOPMENT DEPARTMENT,GOVERNMENT
               SECRETARIAT,THIRUVANANTHAPURAM.695001.

      2        THE DIRECTOR
               SCHEDULED TRIBES DEVELOPMENT DEPARTMENT,VIKAS BHAVAN,
               THIRUVANANTHAPURAM.695033

      3        KITCO LTD
               REGD. OFFICE FEMITH'S, P.B. NO.4407, PUTHIYA ROAD, NH
               BYPASS,VENNALA, KOCHI. 682028.REPRESENTED BY ITS
               MANAGING DIRECTOR.

      4        THE SECRETARY
               VATTAVADA GRAMA PANCHAYAT,IDUKKI DISTRICT, PIN.
               685615.
 WP(C) NO. 5534 OF 2017                 2




      5        THE DISTRICT COLLECTOR
               COLLECTORATE, KUYILIMALA PAINAV PO,IDUKKI, PIN.
               685603.

      6        THE VILLAGE OFFICER
               VATTAVADA VILLAGE OFFICE,IDUKKI DISTRICT, PIN.
               685615.

               BY ADVS.
               SRI.M.GOPIKRISHNAN NAMBIAR
               GOVERNMENT PLEADER, SMT.PREETHA K.K.
               SRI.P.GOPINATH
               SRI.K.JOHN MATHAI
               SRI.JOSON MANAVALAN
               SRI.KURYAN THOMAS
               SRI.NITHIN GEORGE
               SRI.PAULOSE C. ABRAHAM
               SRI.M.K.THANKAPPAN




       THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
05.10.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO. 5534 OF 2017                   3




                       P.V.KUNHIKRISHNAN, J
                 --------------------------------------------
                     W.P.(C.) No. 5534 of 2017
                    --------------------------------------
               Dated this the 5th day of October, 2021


                               JUDGMENT

The counsel for the petitioner submitted that the prayers

in the writ petition are infructuous.

Therefore, this writ petition is closed as infructuous.

sd/-

P.V.KUNHIKRISHNAN JUDGE SKS

 
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