Kerala High Court
Dr.Sankararaman vs State Of Kerala on 5 October, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
TUESDAY, THE 5TH DAY OF OCTOBER 2021 / 13TH ASWINA, 1943
WP(C) NO. 7341 OF 2021
PETITIONER:
DR. THOMAS VARGHESE
AGED 56 YEARS
S/O.C.K. VARGHESE, ASSOCIATE PROFESSOR,
DEPT. OF PHYSICS, NIRMALA COLLEGE,
RESIDING AT T.C.13/2195(11), VANCHIYOOR P.O.,
THIRUVANANTHAPURAM 695 035
BY ADVS.
K.MADHUSOODANAN
SRI.T.G.PAUL
SRI.MATHEW JACOB (KUNNATHU)
SRI.SYRIAC JOSEPH
RESPONDENTS:
1 GOVERNMENT OF KERALA
REP.BY ITS PRINCIPAL SECRETARY,
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM PIN 695 001.
2 THE DIRECTOR OF COLLEGIATE EDUCATION
DIRECTORATE OF COLLEGIATE EDUCATION, VIKAS BHAVAN,
THIRUVANANTHAPURAM 695 033
3 THE DY. DIRECTOR OF COLLEGIATE EDUCATION
HOSPITAL ROAD, ERNAKULAM, KOCHI 682 011
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 05.10.2021, ALONG WITH WP(C).7714/2021, 13647/2021, THE
COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 7341 OF 2021 & cont.cases
-2-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
TUESDAY, THE 5TH DAY OF OCTOBER 2021 / 13TH ASWINA, 1943
WP(C) NO. 7714 OF 2021
PETITIONER:
DR.SANKARARAMAN
AGED 50 YEARS
S/O. A.S.SANKARANARAYANA IYER,
FORMERLY ASSOCIATE PROFESSOR, DEPT. OF PHYSICS,
NIRMALA COLLEGE,
MUVATTUPUZHA AND CURRENTLY WORKING AS PROFESSOR
AND HEAD OF THE DEPARTMENT OF OPTOELECTRONICS,
UNIVERSITY OF KERALA, THIRUVANANTHAPURAM,
RESIDING AT T.C.23/512, CHINA CHALA STREET,
CHALA P.O., THIRUVANANTHAPURAM-695 036.
BY ADVS.
K.MADHUSOODANAN
SRI.T.G.PAUL
SRI.MATHEW JACOB (KUNNATHU)
SRI.SYRIAC JOSEPH
RESPONDENTS:
1 STATE OF KERALA
REPRESENTED BY ITS PRINCIPAL SECRETARY,
HIGHER EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN-695 001.
2 THE DIRECTOR OF COLLEGIATE EDUCATION
DIRECTORATE OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM-695 033.
3 THE DY. DIRECTOR OF COLLEGIATE EDUCATION
HOSPITAL ROAD, ERNAKULAM, KOCHI-682 011.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 05.10.2021, ALONG WITH WP(C).7341/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 7341 OF 2021 & cont.cases
-3-
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MR. JUSTICE AMIT RAWAL
TUESDAY, THE 5TH DAY OF OCTOBER 2021 / 13TH ASWINA, 1943
WP(C) NO. 13647 OF 2021
PETITIONER:
DR.MANGALAMBAL N.R.
AGED 58 YEARS
W/O.T.R.VENKATESH, ASSOCIATE PROFESSOR (RETIRED)
AND RESEARCH GUIDE, DEPARTMENT OF MATHEMATICS,
ST.JOSEPHS COLLEGE, IRINJALAKUDA,
THRISSUR DISTRICT - 680 121,
RESIDING AT LAYAMTHOPPU MADHOM, PALACE ROAD,
CHALAKUDY, THRISSUR DISTRICT - 680 307.
BY ADVS.
K.MADHUSOODANAN
T.G.PAUL
SYRIAC JOSEPH
RESPONDENTS:
1 GOVERNMENT OF KERALA
REPRESENTED BY ITS PRINCIPAL SECRETARY, HIGHER
EDUCATION DEPARTMENT, SECRETARIAT,
THIRUVANANTHAPURAM, PIN- 695001.
2 THE DIRECTOR OF COLLEGIATE EDUCATION
DIRECTORATE OF COLLEGIATE EDUCATION,
VIKAS BHAVAN, THIRUVANANTHAPURAM - 695 033.
3 THE DY.DIRECTOR OF COLLEGIATE EDUCATION
PALACE ROAD, THRISSUR - 680 020.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON 05.10.2021, ALONG WITH WP(C).7341/2021 AND CONNECTED CASES,
THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 7341 OF 2021 & cont.cases
-4-
JUDGMENT
[WP(C) Nos.7341/2021, 7714/2021, 13647/2021]
Counsel for the parties are ad idem that the
controversy in these cases has already been decided by
this Court vide judgment dated 9.2.2021 in W.P.(C) No.
31366 of 2019 and connected cases in favour of the
petitioners therein.
In view of the fact that the matter is covered, these
writ petitions also are allowed in the same terms.
sd/-
AMIT RAWAL
JUDGE
hmh
WP(C) NO. 7341 OF 2021 & cont.cases
APPENDIX OF WP(C) 7714/2021
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE JUDGMENT OF THIS
HON'BLE COURT IN WPC NO.32933/2014 DATED
28.10.2016.
EXHIBIT P2 TRUE COPY OF THE ORDER G.O.
(RT)NO.1691/2018/HEDN DATED 11.9.2018 OF
THE IST RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE ORDER
NO.D1/375/2017/HEDN DATED 19.6.2019.
EXHIBIT P3A ENGLISH TRANSLATION OF THE ORDER
NO.D1/375/2017/HEDN DATED 19.6.2019.
EXHIBIT P4 LETTER DATED 2.11.2020 TO THE THIRD
RESPONDENT THROUGH THE PRINCIPAL TO
RECTIFY THE JUNIOR-SENIOR ANOMALY.
EXHIBIT P5 TRUE COPY OF THE REPLY LETTER NO.D1-
248/2021 DATED 23.1.2021 SENT TO THE
PRINCIPAL, NIRMAL COLLEGE, MUVATTUPUZHA.
EXHIBIT P5 A ENGLISH TRANSLATION OF THE REPLY LETTER
NO.D1-248/2021 DATED 23.1.2021 SENT TO
THE PRINCIPAL, NIRMALA COLLEGE,
MUVATTUPUZHA.
RESPONDENT
NIL
EXHIBITS
WP(C) NO. 7341 OF 2021 & cont.cases
APPENDIX OF WP(C) 13647/2021
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE JUDGMENT OF THIS
HON'BLE COURT IN WPC NO.32933/2014 DATED
28/10/2016.
Exhibit P2 TRUE COPY OF THE ORDER G.O.(RT)
NO.1691/2018/HEDN DATED 11/09/2018 OF
THE 1ST RESPONDENT.
Exhibit P3 TRUE COPY OF THE ORDER
NO.D1/375/2017/HEDN DATED 19/06/2019.
Exhibit P4 TRUE COPY OF THE REQUEST LETTER DATED
11/03/2021 SUBMITTED BY THE PETITIONER
AND FORWARDED TO THE 3RD RESPONDENT BY
THE PRINCIPAL.
RESPONDENT
NIL
EXHIBITS
WP(C) NO. 7341 OF 2021 & cont.cases
APPENDIX OF WP(C) 7341/2021
PETITIONER EXHIBITS
EXHIBIT P1 TRUE COPY OF THE JUDGMENT OF THIS
HON'BLE COURT IN W.P.C NO.32933/2014
DATED 28.10.2016
EXHIBIT P2 TRUE COPY OF THE ORDER G.O.(RT)
NO.1691/2018/HEDN DATED 11.9.2018 OF THE
1ST RESPONDENT.
EXHIBIT P3 TRUE COPY OF THE ORDER
NO.D1/375/2017/HEDN DATED 19.6.2019
EXHIBIT P3 (A) ENGLISH TRANSLATION OF THE ORDER
NO.D1/375/2017/HEDN DATED 19.6.2019
EXHIBIT P4 APPLICATION WITH SALARY STATEMENT OF THE
PETITIONER AND THEIR JUNIOR SUBMITTED TO
THE 3RD RESPONDENT THROUGH THE PRINCIPAL
OF THE COLLEGE.
EXHIBIT P5 TRUE COPY OF THE REPLY LETTER NO.D1-
6417/2020 DATED 21.12.2020 SENT TO THE
PRINCIPAL, NIRMALA COLLEGE, MUVATTUPUZHA
EXHIBIT P5 (A) ENGLISH TRANSLATION OF THE REPLY LETTER
NO.D1-248/2021 DATED 23.1.2021 SENT TO
THE PRINCIPAL, NIRMALA COLLEGE,
MUVATTUPUZHA.
RESPONDENT
NIL
EXHIBITS
