Manoj vs The State Of Kerala
2021 Latest Caselaw 20590 Ker

              IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                 PRESENT
             THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
     FRIDAY, THE 1ST DAY OF OCTOBER 2021 / 9TH ASWINA, 1943
                      WP(C) NO. 17476 OF 2021
PETITIONER :-

             MANOJ, AGED 46 YEARS
             S/O.SAHADEVAN, VELLAVELIL HOUSE, KIZHAKKENADA,
             VAIKKOM, KOTTAYAM.

             BY ADVS.
             C.S.MANILAL
             S.NIDHEESH
             ACHUT M NAIR


RESPONDENTS :-

     1       THE STATE OF KERALA
             REPRESENTED BY SECRETARY TO GOVERNMENT,
             REVENUE DEPARTMENT, SECRETARIAT,
             THIRUVANANTHAPURAM-695 001.

     2       THE DISTRICT COLLECTOR
             CIVIL STATION, KOTTAYAM-686 002.

     3       THE REVENUE DIVISIONAL OFFICER
             OFFICE OF THE REVENUE DIVISIONAL OFFICER, PALA,
             KOTTAYAM-686 575.

             BY SMT.SURYA BINOY B, SR.GP


      THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION
ON   01.10.2021,   THE   COURT    ON   THE   SAME   DAY   DELIVERED   THE
FOLLOWING:
 WP(C) NO.17476 OF 2021

                                -: 2 :-


                            JUDGMENT

Dated this the 1st day of October, 2021

It is submitted by the learned counsel for the petitioner that

an order has been passed by the RDO against the petitioner's

interest. Reserving liberty to the petitioner to challenge the order

so passed, if so advised, the writ petition is closed.

Sd/-

ANU SIVARAMAN JUDGE

Jvt/7.10.2021 WP(C) NO.17476 OF 2021

APPENDIX OF WP(C) 17476/2021

PETITIONER EXHIBITS

Exhibit P1 TRUE COPY OF SALE DEED DATED 28.10.2020.

Exhibit P2 TRUE COPY OF LAND TAX RECEIPT DATED 23.11.2020.

Exhibit P3 TRUE COPY OF THE APPLICATION UNDER S.27A DATED 16.4.2021.

Exhibit P4 TRUE COPY OF THE RECEIPT OF REMITTANCE OF FEE DATED 9.4.2021.

Exhibit P5 TRUE COPY OF THE LETTER OF THE VILLAGE OFFICER TO THE 3RD RESPONDENT DATED 16.4.2021.

Exhibit P6 TRUE COPY OF THE NOTIFICATION SRO NO.369/2021 DATED 25.2.2021 BY THE IST RESPONDENT.

Exhibit P7 TRUE COPY OF THE CIRCULAR OF THE IST RESPONDENT DATED 23.7.2021.

Exhibit P8 TRUE COPY OF THE LETTER OF THE 3RD RESPONDENT TO THE 2ND RESPONDENT DATED 14.8.2021 SEEKING CLARIFICATION.