Bijunath K vs Senior Manager
2021 Latest Caselaw 20588 Ker

            IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
        THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
   FRIDAY, THE 1ST DAY OF OCTOBER 2021 / 9TH ASWINA, 1943
                     WP(C) NO. 2411 OF 2013
PETITIONERS:

    1       BIJUNATH K.
            'AASHADAM, 7 E, METROPOLIS,
            JAWAHAR NAGAR HOUSING COLONY,
            KOZHIKODE-06.
    2       ASHA BIJUNATHA
            W/O. BIJUNATHA -DO-
            BY ADV SRI.K.PRAVEEN KUMAR


RESPONDENTS:

    1       SENIOR MANAGER
            PUNJABA NATIONAL BANK,
            ASSET RECOVERY MANAGEMENT BRANCH, 1ST FLOOR,
            40/1461, MARKET ROAD, KOCHI-682011.
    2       THE BRANCHMANAGER
            PUNJAB NATIONAL BANK, ERANHIPALAM BRANCH,
            KOZHIKODE.-673005
    3       THE PUNJAB NATIONAL BANK
            REP. BYITS REGIONAL MANAGER, REGIONAL OFFICE,
            KOCHI.-682011


            BY ADVS.
            SRI.V.G.ARUN
            SRI.T.R.HARIKUMAR



     THIS    WRIT   PETITION    (CIVIL)   HAVING   COME   UP   FOR
ADMISSION ON 01.10.2021, THE COURT ON THE SAME DAY DELIVERED
THE FOLLOWING:
 W.P(C)No. 2411 of 2013
                                                2




                              MOHAMMED NIAS C.P. J
                ------------------------------------------------------------------
                               W.P(C)No. 2411 of 2013
                ------------------------------------------------------------------
                     Dated this the 1st day of October, 2021


                                       JUDGMENT

Learned counsel for the petitioners submits that

the matter has become infructuous. Hence, the writ

petition is dismissed as infructuous.

Sd/-

MOHAMMED NIAS C.P., JUDGE dlk 1.10.2021