Maya Mohan & Another vs The Sub Registrar & Another
2021 Latest Caselaw 20576 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
            THE HONOURABLE MR. JUSTICE P.V.KUNHIKRISHNAN
        FRIDAY, THE 1ST DAY OF OCTOBER 2021 / 9TH ASWINA, 1943
                        WP(C) NO. 8646 OF 2011
PETITIONERS:

    1       MAYA MOHAN, AGED 18 YEARS
            D/O. I.K.MOHANAN, MAYA ARAMAM, MANUAL SONS GREEN FIELD,
            PUZHAKKAL.P.O., THRISSUR DISTRICT.

    2       SUDIN POULOSE, AGED 34 YEARS
            PANKIKKARAN HOUSE, SANTHOSH LANE, ALUVA.P.O., ERNAKULAM
            DISTRICT-678683.

            BY ADVS.
            SRI.NAGARAJ NARAYANAN
            SRI.BENOJ C AUGUSTIN
            SRI.PRATHAP PILLAI
            SRI.RAJAN VELLOTH
            SRI.RAFEEK. V.K.
            SRI.SAIJO HASSAN



RESPONDENTS:

    1       THE SUB REGISTRAR (SUB REGISTRAR OFFICE), (SRO)
            VADAKKUMKARA, VELLANGALLUR.P.O.,THRISSUR DISTRICT.,
            PIN-680128.

    2       STATE OF KERALA REPRESENTED BY THE
            LAW SECRETARY, THIRUVANANTHAPURAM-690001.

            SMT.DEEPA NARAYANAN, SR.GP


     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.10.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
 WP(C) NO.8646/2011
                          2




                  P.V.KUNHIKRISHNAN, J
            -------------------------------
                 W.P.(C)No.8646 of 2011
           --------------------------------
       Dated this the 01st day of October 2021

                      JUDGMENT

The learned counsel appearing for the

petitioners submitted that the matter has become

infructuous and he may be allowed to withdraw the

writ petition.

Therefore, the Writ petition is dismissed as

withdrawn.

Sd/-

P.V.KUNHIKRISHNAN JUDGE

DM