Boban K.S vs The Corporation Of Kochi
2021 Latest Caselaw 20573 Ker

               IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                PRESENT
               THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
        FRIDAY, THE 1ST DAY OF OCTOBER 2021 / 9TH ASWINA, 1943
                        WP(C) NO. 15098 OF 2021
PETITIONER:

            BOBAN K.S.
            AGED 54 YEARS
            S/O SEBASTIAN, KUTHUKATTU HOUSE, ESI ROAD, PALLURUTHY,
            KOCHI-682 006.
            BY ADVS.
            K.R.VINOD
            M.S.LETHA


RESPONDENTS:

    1       THE CORPORATION OF KOCHI
            PARK AVENUE ROAD, P.B.NO 1016, KOCHI-682 011, REP BY
            ITS SECRETARY.
    2       THE SECRETARY
            CORPORATION OF KOCHI, PARK AVENUE ROAD, P.B.NO 1016,
            KOCHI-682 011.
            BY ADV SHRI.K.JANARDHANA SHENOY, SC, KOCHI MUNICIPAL
            CORPORATION



     THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.10.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING
 WP(C).No.15098 OF 2021                 2




                              JUDGMENT

It is submitted by the learned counsel appearing on either side that

the application submitted by the petitioner for Building Permit has been

rejected on 15.02.2017 and that the order has been received by the

petitioner on 09.02.2018. Therefore, the Writ petition is closed without

prejudice to the contentions of the parties.

Sd/-

ANU SIVARAMAN, JUDGE

rps/

APPENDIX OF WP(C) 15098/2021

PETITIONER EXHIBITS Exhibit P1 THE COPY OF THE BUILDING PERMIT BEARING NO SYP1-238/11 ISSUED TO THE PETITIONER BY THE RESPONDENTS DATED 24.2.2021 Exhibit P2 THE COPY OF THE JUDGMENT OF THE HON'BLE MUNSIFF COURT, KOCHI IN OS NO 113/2012 DATED 12.12.12 Exhibit P3 THE COPY OF THE APPLICATION FILED BY THE PETITIONER BEFORE THE 2ND RESPONDENT FOR RENEWAL OF EXHIBIT P1 BUILDING PERMIT Exhibit P4 THE COPY OF THE ACKNOWLEDGEMENT RECEIPT RECEIVED BY THE PETITIONER FROM THE OFFICE OF THE RESPONDENTS DATED 17.8.2016 Exhibit P5 THE COPY OF THE JUDGMENT IN WPC NO 28986/2016 DATED 31.8.2016 OF THIS HON'BLE HIGH COURT Exhibit P6 THE COPY OF THE JUDGMENT IN CCC NO 22/2017 DATED 10.8.2017

//true copy// pa to judge