Prasanth K.P vs The District Collector
2021 Latest Caselaw 20572 Ker

         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                            PRESENT
              THE HONOURABLE MR.JUSTICE N.NAGARESH
  FRIDAY, THE 1ST DAY OF OCTOBER 2021 / 9TH ASWINA, 1943
                     WP(C) NO. 1097 OF 2021
PETITIONER:

         PRASANTH K.P.
         AGED 34 YEARS
         S/O.PREMARAJAN, KIZHAKKEKOLLARIKKAL HOUSE,
         CHEVARAMBALAM P.O., KOZHIKKODE DISTRICT.

         BY ADV BABU S. NAIR


RESPONDENTS:

    1    THE DISTRICT COLLECTOR
         KOZHIKKODE, PIN - 673 001.
    2    THE TAHSILDAR, KOZHIKKODE TALUK
         KOZHIKKODE DISTRICT, PIN - 673 001.
    3    THE SENIOR GEOLOGIST
         DEPARTMENT OF MINING AND GEOLOGY,
         KOZHIKKODE, PIN - 673 001.

         BY SRI.SYAMANTHAK B.S, GOVERNMENT PLEADER

     THIS WRIT PETITION       (CIVIL) HAVING COME UP   FOR
ADMISSION ON 01.10.2021,      THE COURT ON THE SAME    DAY
DELIVERED THE FOLLOWING:
 WP(C) No.1097/2021
                                :2 :




                        JUDGMENT

~~~~~~~~~

Dated this the 1st day of October, 2021

The learned counsel for the petitioner submits that

the writ petition has become infructuous. Accordingly, the writ

petition is dismissed as infructuous.

Sd/-

N. NAGARESH, JUDGE

aks/01.10.2021