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Suhasini M.P vs State Of Kerala
2021 Latest Caselaw 20567 Ker

Citation : 2021 Latest Caselaw 20567 Ker
Judgement Date : 1 October, 2021

Kerala High Court
Suhasini M.P vs State Of Kerala on 1 October, 2021
WP(C) No.24303/2018                              1/1




                          IN THE HIGH COURT OF KERALA AT ERNAKULAM

                                        PRESENT
                       THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
              Friday, the 1st day of October 2021 / 9th Aswina, 1943
                    IA.NO.1/2021 IN WP(C) NO. 24303 OF 2018(K)
   APPLICANTS/RESPONDENTS IN WP(C):

      1. STATE OF KERALA, REPRESENTED BY SECRETARY TO GENERAL EDUCATION
         DEPARTMENT,GOVERNMENT SECRETARAT, THIRUVANANTHAPURAM-695001.
      2. DIRECTOR OF PUBLIC INSTRUCTION, JAGATHI,THIRUVANANTHAPURAM.
      3. THE ASSISTANT EDUCATIONAL OFFICER, PANOOR,KANNUR DISTRICT-670692.

   RESPONDENTS/PETITIONER & RESPONDENTS 4 & 5 IN WP(C):

      1. SUHASINI M.P., TEACHER, THIRUVAL UP SCHOOL, PANOOR, KANNUR DISTRICT.
      2. THE MANAGER, THIRUVAL UP SCHOOL, PANOOR, KANNUR DISTRICT.
      3. HAJARA.T, TEACHER, THIRUVAL UP SCHOOL, PANOOR, KANNUR DISTRICT.


        Application praying that in the circumstances stated in the
   affidavit filed therewith the High Court be pleased to extend the time
   limit prescribed in the judgment dated 21-12-2020 in WP(C) 24303/2018 for
   a further period of 6 month time from 17-04-2021.


        This Application coming on for orders upon perusing the application
   and the affidavit filed in support thereof, and this Court's judgment
   dated 21-12-2020 in WP(C) and upon hearing the arguments of GOVERNMENT
   PLEADER for the petitioners in IA/respondents 1 to 3 in
   WP(C),SRI.R.K.MURALEEDHARAN, Advocate for respondent 1 in IA/petitioner in
   WP(C), M/S.BABU KARUKAPADATH, M.A.VAHEEDA BABU, K.M.FAISAL, P.
   U.VINODKUMAR, AMRIN FATHIMA & V.R.LAKSHMI, Advocates for respondent 2 in
   IA/Respondent 4 in WP(C) and of M/S.V.A.MUHAMMED & M.SAJJAD Advocates for
   respondent 3 in IA/respondent 5 in WP(C), the court passed the following:-

                                            ORDER

Heard. Allowed.

Time is granted as sought for.

Sd/- ANU SIVARAMAN , JUDGE

01-10-2021 /True Copy/ Assistant Registrar

 
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