Anitha A.Panicker vs The District Collecctor,(Chief ...
2021 Latest Caselaw 20493 Ker

WP(C) No.11382/2020                        1/3

                         IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                         PRESENT
                       THE HONOURABLE MR. JUSTICE P.B.SURESH KUMAR
                  Friday, the 1st day of October 2021 / 9th Aswina, 1943
                                  WP(C) NO. 11382 OF 2020
   PETITIONER:

          ANITHA A.PANICKER,
          D/O.ARAVINDAKSHA PANICKER,
          VADAKKE KURUVELIL, PERUMBALAM P.O.,
          CHERTHALA, ALAPPUZHA-688570.

   RESPONDENTS:

      1. THE DISTRICT COLLECCTOR,(CHIEF CO-ORDINATOR, AKSHAYA PROJECT) 1ST
         FLOOR, COLLECTORATE, CIVIL STATION, ALAPPUZHA P.O.,
         ALAPPUZHA-688001.
      2. THE DISTRICT PROJECT MANAGER, AKSHAYA DISTRICT PROJECT OFFICE, 49/A,
         KURISADI JN., PATHIRAPALLY P.O., ALAPPUZHA-688521.
      3. THE DISTRICT CO-ORDINATOR, AKSHAYA DISTRICT PROJECT OFFICE, 49/A,
         KURISADI JN., PATHIRAPALLY P.O., ALAPPUZHA-688521.
      4. PERUMBALAM GRAMA PANCHAYATH, PERUMBALAM P.O, ALAPPUZHA-688570,
         REPRESENTED BY ITS SECRETARY.
      5. THE SECRETARY, PERUMBALAM GRAMA PANCHAYATH, PERUMBALAM P.O,
         ALAPPUZHA-688570.


        Writ petition (civil) praying inter alia that in the circumstances
   stated in the affidavit filed along with the WP(C) the High Court be
   pleased to direct the 5th respondent to consider and take necessary steps
   in accordance with Exts.P4, P5 and P5(a) respectively pending disposal of
   the above Writ Petition (Civil).


        This petition coming on for orders upon perusing the petition and
   the affidavit filed in support of WP(C) and upon hearing the arguments of
   M/S.VINEETH KOMALACHANDRAN & NARAYANI HARIKRISHNAN, Advocates for the
   petitioner, the court passed the following:
 WP(C) No.11382/2020                           2/3




                                  P.B.SURESH KUMAR, J.
                        --------------------------------------------------
                               W.P.(C) No.11382 of 2020
                       ---------------------------------------------------
                      Dated this the 1st day of October, 2021.


                                          ORDER

If there is a decision pursuant to Ext.P2 direction

issued by this court, the same shall be given effect to by the

parties concerned.

Post after two weeks.

Sd/-

                                                    P.B.SURESH KUMAR, JUDGE



             PV




01-10-2021                      /True Copy/                                  Assistant Registrar
 WP(C) No.11382/2020                 3/3

                       APPENDIX OF WP(C) 11382/2020
EXHIBIT P2            TRUE COPY OF THE JUDGMENT OF THIS HON'BLE COURT IN

W.P.(C) NO.20370 OF 2019 DATED 20.08.2019. EXHIBIT P4 TRUE COPY OF THE COMMUNICATION DATED 21.11.2019. EXHIBIT P5 TRUE COPY OF THE COMMUNICATION DATED 13.3.2020. EXHIBIT P5(A) TRUE COPY OF THE ORDER OF THE DEPARTMENT OF ELECTRONICS AND INFORMATION TECHNOLOGY DATED 7.11.2019.