Tojo Sebastian vs Institute Of Human Resources ...
2021 Latest Caselaw 20481 Ker

             IN THE HIGH COURT OF KERALA AT ERNAKULAM
                               PRESENT
        THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                 &
              THE HONOURABLE MR. JUSTICE GOPINATH P.
    FRIDAY, THE 1ST DAY OF OCTOBER 2021 / 9TH ASWINA, 1943
                       RP NO. 447 OF 2021
     AGAINST THE ORDER/JUDGMENT DATED 29.03.2021 IN WP(C)
         17571/2019 OF HIGH COURT OF KERALA, ERNAKULAM
REVIEW PETITIONERS/WRIT PETITIONERS:

    1       TOJO SEBASTIAN,
            AGED 46 YEARS
            (DEMONSTRATOR/WORKSHOP INSTRUCTOR (ELECTRONICS),
            A/O. K.M.DEVASIA, KALATHIMATTAM, THUMBASSERY,
            KODATHIPADY, ETTUMANNOOR, KOTTAYAM, KERALA-686631.


    2       BAIJU E.N.,
            (DEMONSTRATOR/WORKSHOP INSTRUCTOR (ELECTRONICS),
            S/O. K.NARAYANAN NAIR, EDAKAT, ATHOLI, KOZHIKODE,
            KERALA-673315.


    3       DEEPU JOSEPH,
            (DEMONSTRATOR/WORKSHOP INSTRUCTOR (ELECTRONICS),
            C/O. ASHAVARGHESE, PUTHENPURACKAL HOUSE,
            PUTHUPPALLY, KOTTAYAM, KERALA-686011.


    4       SAJITHA V.,
            (DEMONSTRATOR/WORKSHOP INSTRUCTOR (ELECTRONICS),
            W/O. JITHESH GANGADHARAN, SUNNY SIDE HOUSE,
            NAMBIDIPARAMBATHU, PALAZHI-PALA, G.A.COLLEGE P.O.,
            KOZHIKODE, KERALA-673014.


    5       AJITHA KUMARI P.,
            (DEMONSTRATOR/WORKSHOP INSTRUCTOR (ELECTRONICS),
            S/O. SHAJI E.K., ELLATHUVELI, KARIKKADU P.O.,
            THANNEERMUKKOM S.O., ALAPPUZHA, KERALA-688527.


            BY ADVS.
            ELVIN PETER P.J.
            K.R.GANESH
            SIDHARTH SUDHEER
 R.P.No.447 of 2021
in
W.P(C).No.17571 of 2019

                               :2:


            GOURI BALAGOPAL
            E.ADITHYAN


RESPONDENTS/RESPONDENTS:

     1      INSTITUTE OF HUMAN RESOURCES DVELOPMENT,
            REPRESENTED BY ITS DIRECTOR, PRAJOE TOWERS,
            VAZHUTHACAUD, THIRUVANANTHAPURAM, KERALA,
            INDIA-695014.


     2      DIRECTOR,
            INSTITUTE OF HUMAN RESOURCES DEVELOPMENT, PRAJOE
            TOWERS, VAZHUTHACAUD, THIRUVANANTHAPURAM, KERALA,
            INDIA-695014.


            BY ADVS.
            SHRI.DEEPU THANKAN, SC, IHRD
            SMT.UMMUL FIDA,

      THIS REVIEW PETITION HAVING COME UP FOR ADMISSION ON
01.10.2021, THE COURT ON THE SAME DAY DELIVERED THE
FOLLOWING:
 R.P.No.447 of 2021
in
W.P(C).No.17571 of 2019

                                   :3:




                                 ORDER

A.K.Jayasankaran Nambiar, J.

On going through the averments in the Review Petition and after

hearing the learned counsel for the review petitioners as also the

respondents, we feel that an error has crept into the judgment insofar

as it pertains to W.P(C).No.17571 of 2019. Accordingly, we recall the

judgment dated 29.03.2021 in the said Writ Petition and proceed to

hear the Writ Petition afresh.

Sd/-

A.K.JAYASANKARAN NAMBIAR JUDGE

Sd/-

GOPINATH P.

JUDGE

mns R.P.No.447 of 2021 in W.P(C).No.17571 of 2019

APPENDIX OF RP 447/2021

PETITIONER ANNEXURE

Annexure 1 TRUE COPY OF THE RELEVANT EXTRACT OF THE SPECIAL RULES OF INSTITUTE OF HUMAN RESOURCES DEVELOPMENT.

RESPONDENTS EXHIBITS:NIL

//TRUE COPY//

P.A TO JUDGE