Kerala High Court
M/S. Unipack (India) Private ... vs The Kerala State Pollution ... on 1 October, 2021
IN THE HIGH COURT OF KERALA AT ERNAKULAM
PRESENT
THE HONOURABLE MRS. JUSTICE ANU SIVARAMAN
FRIDAY, THE 1ST DAY OF OCTOBER 2021 / 9TH ASWINA, 1943
WP(C) NO. 15212 OF 2021
PETITIONER:
M/S. UNIPACK (INDIA) PRIVATE LIMITED,
V-577, DEVELOPMENT AREA, EDAYAR, BINANIPURAM, PIN-
683502, REPRESENTED BY ITS MANAGING DIRECTOR, TONY
THOMAS, AGED 43 YEARS, S/O. LATE THOMAS, VITHAYATHIL
HOUSE, EDAPPALLY P.O., KOCHI-682024, ERNAKULAM.
BY ADVS.
K.S.BHARATHAN
ALPHIN ANTONY
AADITHYAN S.MANNALI
VISAKH ANTONY
ABEL ANTONY
CHRISTINE MATHEW
RESPONDENTS:
1 THE KERALA STATE POLLUTION CONTROL BOARD,
REPRESENTED BY ITS CHARMAN, KERALA STATE POLLUTION
CONTROL BOARD, PATTOM P.O., THIRUVANANTHAPURAM-695004.
2 THE SENIOR ENVIRONMENTAL ENGINEER,
KERALA STTE POLLUTION CONTROL BOARD, ENVIRONMENTAL
SURVEILLANCE CENTRE, FACT QR. NO.S-5, UDYOGAMANDAL
P.O., ERNAKULAM-683501.
THIS WRIT PETITION (CIVIL) HAVING COME UP FOR ADMISSION ON
01.10.2021, THE COURT ON THE SAME DAY DELIVERED THE FOLLOWING:
WP(C) NO. 15212 OF 2021
2
JUDGMENT
It is submitted by the learned counsel for the petitioner that
the consent to establish the crusher unit has been issued to the
petitioner.
The writ petition is, therefore, closed as infructuous.
Sd/-
ANU SIVARAMAN
JUDGE
SVP
WP(C) NO. 15212 OF 2021
APPENDIX OF WP(C) 15212/2021
PETITIONER EXHIBITS
Exhibit P1 TRUE COPY OF THE APPLICATION SUBMITTED BY THE
PETITIONER TO THE 2ND RESPONDENT ON
09/10/2020.
Exhibit P2 TRUE COPY OF THE COVERING LETTER DATED
09/10/2020.
Exhibit P3 TRUE COPY OF THE CONSENT REFUSAL INTENTION
NOTICE DATED 06/11/2020 ISSUED BY THE 2ND
RESPONDENT.
Exhibit P4 TRUE COPY OF THE CIRCULAR BEARING NO.
PCB/TAC/ST.CR.COM/65/2005 MENTIONED IN
EXHIBIT P3 DATED 17/10/2007 ISSUED BY TEH 1ST
RESPONDENT.
Exhibit P5 TRUE COPY OF THE CIRCULAR BEARING NO.
PCB/TAC/ST.CR.COM/65/2005 MENTIONED IN
EXHIBIT P3 DATED 17/10/2007 ISSUED BY THE 1ST
RESPONDENT.
Exhibit P6 TRUE COPY OF THE REPRESENTATION SUBMITTED BY
THE PETITIONER TO THE 1ST RESPONDENT DATED
09/11/2020.
Exhibit P7 TRUE COPY OF THE REPRESENTATION SUBMITTED BY
THE 1ST RESPONDENT ON 05/01/2021.
Exhibit P8 TRUE COPY OF THE LETTER BEARING NO.
LN.AL/PCB/TVM/HO-158/2021-21 SUBMITTED BY THE
PETITIONER TO THE 1ST RESPONDENT ON
17/03/2021.
Exhibit P9 TRUE COPY OF THE LETTER BEARING NO.
PCB./HO/SEE-3-TECH-08/2019 DATED 21/04/2021
ISSUED BY THE 1ST RESPONDENT TO THE
PETITIONER.
Exhibit P10 TRUE COPY OF THE APPLICATION BEARING NO.
LN.RTI/PCB/TVM/HO-158/2020-21 DATED
31/03/2021 SUBMITTED BY THE PETITIONER TO THE
PUBLIC INFORMATION OFFICER OF THE BOARD AT
WP(C) NO. 15212 OF 2021
THIRUVANANTHAPURAM,.
Exhibit P11 TRUE COPY OF THE REPLY BEARING NO.
PCB/HO/SEE-3/RTI/58/2019 SUBMITTED BY THE
PUBLIC INFORMATION OFFICER TO THE PETITIONER
DATED 04/05/2021.
Exhibit P12 TRUE COPY FO THE APPEAL BEFORE THE APPELLATE
AUTHORITY OF THE BOARD ON 05/05/2021.
Exhibit P13 THE TRUE COPY OF THE REPLY BEARING NO.
PCB/HO/SEE-3/TECH/105/2020 DATED 24/05/2021
GIVEN BY THE PUBLIC INFORMATION OFFICER.
Exhibit P14 TRUE COPY OF THE CIRCULAR BEARING NO.
PCB/TAC/BM-168/671/2009 DATED 08/02/2010.
Exhibit P15 TRUE COPY OF THE CIRCULAR BEARING NO.
PCB/T4/115/97 DATED 19/03/2011.
Exhibit P16 TRUE COPY OF THE CIRCULAR BEARING
NO.PCB/T4/115/97 DATED 05/09/2012.
Exhibit P17 TRUE COPY OF THE LETTER BEARING NO.
PCB/HO/PLKD/COMP/16/2014 DATED 28/10/2014
ISSUED BY THE 1ST RESPONDENT.
Exhibit P18 TRUE COPY OF THE COMMUNICATION BEARING NO.
PCB/HO/EE1/GEN/05/2017 DATED 26/06/2017.
Exhibit P19 TRUE COPY OF THE CIRCULAR BEARING NO.
PCB/HO/CURCULAR/51/2019 DATED 26/06/2020
ISSUED BY THE 1ST RESPONDENT.
Exhibit P20 TRUE COPY OF THE APPLICATION BEARING NO.
LN.RTI/PCB/ESC-174/2021-22 UNDER RIGHT TO
INFORMATION ACT, PETITIONER SUBMITED TO THE
2ND RESPONDENT DATED 16/04/2021.
Exhibit P21 TRUE COPY OF THE COMMUNICATION BEARING NO.
PCB/ESC/GEN/RIA/056 DATED 07/07/2021 ALONG
WITH RELEVANT PORTION OF THE ENVIRONMENT
(PROTECTION) RULES 1986, AND SCHEUDLES.
