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State Of Kerala vs M.Abdul Rehiman
2021 Latest Caselaw 23796 Ker

Citation : 2021 Latest Caselaw 23796 Ker
Judgement Date : 30 November, 2021

Kerala High Court
State Of Kerala vs M.Abdul Rehiman on 30 November, 2021
WA No.937/2021                                 1/1

                       IN THE HIGH COURT OF KERALA AT ERNAKULAM
                                       PRESENT
                 THE HONOURABLE MR. JUSTICE A.K.JAYASANKARAN NAMBIAR
                                          &
                     THE HONOURABLE MR.JUSTICE MOHAMMED NIAS C.P.
             Tuesday, the 30th day of November 2021 /9th Agrahayana, 1943
                                  WA NO. 937 OF 2021

        AGAINST JUDGMENT DATED 12.11.2020 IN WP(C) 13913/2020 OF THIS COURT.

   APPELLANTS/RESPONDENTS 1 TO 4 IN THE W.P(C):

    1.STATE OF KERALA,REPRESENTED BY ITS SECRETARY TO GOVERNMENT,

      HIGHER EDUCATION DEPARTMENT,SECRETARIAT ANNEXURE-
    II,THIRUVANANTHAPURAM-695 001.

    AND 3 OTHERS.

    BY GOVERNMENT PLEADER

   RESPONDENT/PETITIONER AND 5TH RESPONDENT IN W.P.(C):

    1.M.ABDUL REHIMAN,AGED 59 YEARS, S/O. MUHAMMED,

      ASSOCIATE PROFESSOR (RETIRED), SULLAMUSSALAM ARABIL COLLEGE,

      AREACODE, MALAPPURAM-673 639. (RESIDING AT MANATHODI HOUSE,

      PATHAPPIRIYAM P.O., EDACANNA, MALAPPURAM DISTRICT-676 541.

    AND ANOTHER.


        Prayer for interim relief in the Writ Appeal stating that in the
   circumstances stated in the appeal memorandum, the High Court be pleased
   to stay the operation and implementation of the judgment dated 12.11.2020
   in W.P.(C) No.13913/2020 pending disposal of the above writ appeal.


        This Writ Appeal again coming on for orders on 30/11/2021 upon
   perusing the appeal memorandum and this Court's order dated 01/09/2021,
   the court on the same day passed the following:


                                         ORDER

Interim order is extended until further orders.

Post for disposal on 20.12.2021.

          30/11/2021                    Sd/- A.K.JAYASANKARAN NAMBIAR, JUDGE

                                        Sd/-    MOHAMMED NIAS C.P., JUDGE




30-11-2021                      /True Copy/                                 Assistant Registrar
 

 
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